Section 42(1) in The Wild Life (Protection) (Orissa) Rules, 1974
(1)Every licensee other than a taxidermist shall, at the time of sale, issue a Bill or Cash-Memo to the purchaser and such Bill or Cash-Memo shall contain the following particulars :(a)Name of the licensee.(b)Name, address and place of business of the licensee.(c)Licence number.(d)Description of article sold.(e)Sale price therefor.(f)Date of sale, and(g)Signature of the licensee.
