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[Cites 0, Cited by 1] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(2) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(2)The statutes as contained in the Schedule to this Act as amended from time to time, shall be binding on all authorities, officers, teachers and employees of the University and persons connected with the University.