Section 15 in The Registration Act, 1977 (1920 A.D.)
15. Seal of registering officers.
- The several Registrars and Sub-Registrars shall use a seal bearing the following inscription in English and in such other language as [the Government] [In sections 3, 5, 6, 7, 10, 14, 15, 16, 17, 22, 29, 36, 69 (2) and 91 the words 'the Government' Substituted for the words 'His Highness' by Act X of 1996.] direct "The seal of the Registrar (or of the Sub-Registrar) of.
