Madhya Pradesh High Court
Ku. Sonali Malvi vs The State Of M.P on 20 September, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MCRC-44364-2021 The High Court Of Madhya Pradesh MCRC-44364-2021 (KU. SONALI MALVI Vs THE STATE OF M.P) 1 Jabalpur, Dated : 20-09-2021 List along with M.Cr.C. No.44847/2021 after two weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE Tabish Signature Not Verified SAN Digitally signed by MOHD TABISH KHAN Date: 2021.09.21 11:32:33 IST