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State of Madhya Pradesh - Section

Section 20 in The M.P. Madhyamik Shiksha Niyam, 1966

20. Submission of the statement of audited accounts.

- The accounts of the Board and the Divisional Board shall be audited annually by the Examiner of Local Fund Accounts, Madhya Pradesh, in the month of August and September next failing the financial year to which the accounts relate. A statement of audited accounts and balance sheet shall be submitted to the State Government by 30th November of each year.