Rajasthan High Court - Jaipur
Shiv Karan Singh Bhukhar S/O Shri ... vs Shri Akhil Arora Principal Secretary ... on 15 October, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 64/2019
Shiv Karan Singh Bhukhar S/o Shri Bhagwana Ram Bhukhar,
Aged About 42 Years, R/o C-258 Kardhani Kalwar Road Jaipur
----Petitioner
Versus
1. Shri Akhil Arora Principal Secretary Tribal Area
Development Department Govt Of Raj., Secretariat Jaipur
2. Shri Harsh Savan Sukha Director Sanitation Water And
Community Health Project Tri Campus, Ashok Nagar
Udaipur Raj.
3. Shri Bhawani Singh Detha Commissioner Tribal Area
Development Department And President Sanitation,
Water And Community Health Project Udaipur Raj.
4. Shri Pankaj Kumar Mishra Project Manager Sanitation
Water And Community Health Project, 25 Alkapuri
Udaipur Raj.
5. Shri Om Prakash Meena Project Officer Sanitation Water
And Community Health Project Shahbad, Dist. Baran Raj.
6. State Of Raj. Through Its Principal Secretary Tribal Area
Development Department Govt. Of Raj., Secretariat
Jaipur
----Respondents
For Petitioner(s) : Mr. Manish Parihar for Mr. Tanveer Ahamad For Respondent(s) : Mr. Ishan Kumawat for Mr. Prateek Mathur HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment 15/10/2019 (Downloaded on 22/10/2019 at 09:13:15 PM) (2 of 2) [CCP-64/2019] Learned counsel for petitioner submits that this contempt petition has become infructuous.
In view of the above, contempt petition is dismissed as having become infructuous. Notices are discharged.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-65 (Downloaded on 22/10/2019 at 09:13:15 PM) Powered by TCPDF (www.tcpdf.org)