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Rajasthan High Court - Jaipur

Shiv Karan Singh Bhukhar S/O Shri ... vs Shri Akhil Arora Principal Secretary ... on 15 October, 2019

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 64/2019

Shiv Karan Singh Bhukhar S/o Shri Bhagwana Ram Bhukhar,

Aged About 42 Years, R/o C-258 Kardhani Kalwar Road Jaipur
                                                                        ----Petitioner
                                       Versus
1.     Shri     Akhil      Arora       Principal        Secretary           Tribal   Area

       Development Department Govt Of Raj., Secretariat Jaipur
2.     Shri Harsh Savan Sukha Director Sanitation Water And

       Community Health Project Tri Campus, Ashok Nagar

       Udaipur Raj.
3.     Shri Bhawani Singh Detha Commissioner Tribal Area

       Development           Department            And      President         Sanitation,

       Water And Community Health Project Udaipur Raj.
4.     Shri Pankaj Kumar Mishra Project Manager Sanitation

       Water     And       Community           Health       Project,        25   Alkapuri

       Udaipur Raj.
5.     Shri Om Prakash Meena Project Officer Sanitation Water

       And Community Health Project Shahbad, Dist. Baran Raj.
6.     State Of Raj. Through Its Principal Secretary Tribal Area

       Development           Department           Govt.      Of     Raj.,    Secretariat

       Jaipur
                                                                     ----Respondents

For Petitioner(s) : Mr. Manish Parihar for Mr. Tanveer Ahamad For Respondent(s) : Mr. Ishan Kumawat for Mr. Prateek Mathur HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment 15/10/2019 (Downloaded on 22/10/2019 at 09:13:15 PM) (2 of 2) [CCP-64/2019] Learned counsel for petitioner submits that this contempt petition has become infructuous.

In view of the above, contempt petition is dismissed as having become infructuous. Notices are discharged.

(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-65 (Downloaded on 22/10/2019 at 09:13:15 PM) Powered by TCPDF (www.tcpdf.org)