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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(ii) in Bombay Khadi and Village Industries Act, 1960

(ii)to incur expenditure and undertake works in any area within its jurisdiction for carrying out the provisions of this Act for the framing and execution of such schemes as may be entrusted to it By the State Government, subject to the provisions of this Act and the rules made thereunder.