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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 11 in The Auroville (Emergency Provisions) Act, 1980

11. Act to have overriding effect.

- The provisions of this Act or any notification, order or rule made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any law other than this Act or in any instrument having effect by virtue of any law other than this Act or in any decree or order of any court.