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Union of India - Section

Section 58 in The Transport Of Animals Rules, 1978

58. (a) A valid certificate by a qualified veterinary surgeon to the effect that the equines are in a fit condition to travel by rail; road or sea and are not suffering from any infectious contagious disease or diseases shall accompany each consignment.

(b)In the absence of such a certificate, the carrier shall refuse to accept the consignment for transport.
(c)The certificate shall be in a form specified in Schedule I.
(d)[ Horses : Space requirement while being transported by road/rail
Horses Space in Square Meter
Stallion Horses 2.25
Mares (including pregnant) 2
Ponies 1.5
6 Months to 12 Months 1.4
12 Months to 18 Months 1.6
Over 18 Months and upto 2 Years 2
Mares with Foal at foot (upto 6 months) 2.25.]