Section 2 in The Paschim Banga Unani System Of Medicine Act, 1979
2. Definitions.
- In this Act, unless the context otherwise requires, -(1)"Council" means the State Council of Unani Medicine, West Bengal, established under section 3;(2)"Member" means a Member of the Council;(3)"prescribed" means prescribed by rules;(4)"President" means the President of the Council;(5)"Register" means the Register of Unani practitioners maintained under this Act;(6)"registered Unani practitioner" means an Unani practitioner registered under the provisions of this Act;(7)"Registrar" means the Registrar of the Council;(8)"regulations" means regulations made under this Act;(9)"Vice-President" means the Vice-President of the Council.
