Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 88] [Entire Act] State of Maharashtra - Subsection Section 88(3) in Maharashtra Housing and Area Development Act, 1976 (3)[ If the Board is of opinion that-] [[Section 6 of the Maharashtra 21 of 1980 reads as under-
