Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 3 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

3. Control of rivers vests in the Divisional Forest Officer, Chakrata.

- For purposes of timber transit operations, and collection and disposal of driftwood, the control of rivers Yamuna, Tons and Pabar, as well as of their banks within the limit of the Meerut City Division is vested in the Divisional Forest Officer, Chakrata Forest Division.