Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(n) in The West Bengal Primary Education Act, 1973

(n)to determine, with the approval of the [State Government,] [Words substituted for the word 'Director,' by W.B. Act 10 of 1999.] the hours of instruction and the number and duration of vacations;