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Union of India - Section

Section 5 in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987

5. [ Pay and Allowances] [Inserted vide GSR No. 217(E) dated 5 April 2005.].

- [The Pay Band for the post of Director-General shall be in HAG Scale [Rs. 67000 (annual increment @ 3%) Rs. 79000]. He shall be entitled to all other allowances as per the rules of the Bureau. However, in case of foreign travel officers of the Central Government service appointed on tenure or transfer or deputation basis, shall be governed by Foreign Travelling Allowance/Daily Allowance rules as are applicable to the Central Government servants of equivalent status and the officers of the Bureau of Indian Standards shall be governed by the rules of the Bureau.] [Inserted vide GSR No. 364(E) dated 6 May 2011.]