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Patna High Court - Orders

United Breweries Limited vs The State Of Bihar And Ors on 19 February, 2020

Author: S. Kumar

Bench: S. Kumar

    IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.17029 of 2017
======================================================
M/s. Dina Metals Limited

                                                ... ... Petitioner/s
                             Versus
The State Of Bihar and Ors

                                          ... ... Respondent/s
======================================================
                              with
            Civil Writ Jurisdiction Case No. 12287 of 2016
======================================================
M/s Shubhangi Agritech Private Ltd. and Anr

                                                ... ... Petitioner/s
                             Versus
The State Of Bihar and Ors

                                          ... ... Respondent/s
======================================================
                              with
             Civil Writ Jurisdiction Case No. 10135 of 2017
======================================================
United Breweries Limited

                                                ... ... Petitioner/s
                             Versus
The State Of Bihar and Ors

                                          ... ... Respondent/s
======================================================
                              with
            Civil Writ Jurisdiction Case No. 19040 of 2017
======================================================
M/s Swarnabhoomi International Pvt. Ltd.

                                                ... ... Petitioner/s
                             Versus
The State Of Bihar and Ors

                                          ... ... Respondent/s
======================================================
                              with
               Civil Writ Jurisdiction Case No. 1588 of 2019
======================================================
M/s Vitra India Glass Private Limited

                                                ... ... Petitioner/s
                             Versus
The State of Bihar and Ors
 Patna High Court CWJC No.17029 of 2017(1008) dt.19-02-2020
                                           2/4




                                                 ... ... Respondent/s
       ======================================================
                                                 with
                      Civil Writ Jurisdiction Case No. 6653 of 2019
       ======================================================
       M/S Vitra India Glass Private Limited

                                                             ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 17202 of 2019
       ======================================================
       M/s Jagran Prakashan Limited

                                                             ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                    Civil Writ Jurisdiction Case No. 17847 of 2019
       ======================================================
       M/s Uno Digital Private Limited

                                                             ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 17883 of 2019
       ======================================================
       M/s Jagran Prakashan Limited

                                                             ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 18004 of 2019
       ======================================================
       M/s Jagran Prakashan Limited

                                                             ... ... Petitioner/s
 Patna High Court CWJC No.17029 of 2017(1008) dt.19-02-2020
                                           3/4




                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 18200 of 2019
       ======================================================
       M/s Jagran Prakashan Limited

                                                                     ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 18790 of 2019
       ======================================================
       M/s Jagran Prakashan Limited

                                                                     ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 18913 of 2019
       ======================================================
       M/s Jagran Prakashan Limited

                                                                     ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                  Civil Writ Jurisdiction Case No. 19835 of 2019
       ======================================================
       M/s CNS Hospital Private Limited

                                                                     ... ... Petitioner/s
                                             Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Civil Writ Jurisdiction Case No. 17029 of 2017)
       For the Petitioner/s      :       Mr.Suraj Samdarshi
       For the Respondent/s      :       Mr.Abbash Haider - - Sc-6
            Patna High Court CWJC No.17029 of 2017(1008) dt.19-02-2020
                                                      4/4




                  (In Civil Writ Jurisdiction Case No. 12287 of 2016)
                  For the Petitioner/s      :       Mr.Vinod Kumar
                  For the Respondent/s      :       Mr.Sarvesh Kr. Singh- Aag13
                  (In Civil Writ Jurisdiction Case No. 10135 of 2017)
                  For the Petitioner/s      :       Mr.Satyabir Bharti
                  For the Respondent/s      :       Mr.Subhash Prasad Singh-Ga3
                  (In Civil Writ Jurisdiction Case No. 19040 of 2017)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Yogendra Prasad Sinha -Aag7
                  (In Civil Writ Jurisdiction Case No. 1588 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Kinkar Kumar (Sc9)
                  (In Civil Writ Jurisdiction Case No. 6653 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Subhash Prasad Singh (Ga3)
                  (In Civil Writ Jurisdiction Case No. 17202 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Kinker Kumar (Sc9)
                  (In Civil Writ Jurisdiction Case No. 17847 of 2019)
                  For the Petitioner/s      :       Mr.Suraj Samdarshi
                  For the Respondent/s      :       Mr.Rajiv Roy (Gp1)
                  (In Civil Writ Jurisdiction Case No. 17883 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Yogendra Prasad Sinha (Aag7)
                  (In Civil Writ Jurisdiction Case No. 18004 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Kinkar Kumar (Sc9)
                  (In Civil Writ Jurisdiction Case No. 18200 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Yogendra Prasad Sinha ( Aag7 )
                  (In Civil Writ Jurisdiction Case No. 18790 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Rajiv Roy (Gp1)
                  (In Civil Writ Jurisdiction Case No. 18913 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Kinker Kumar (Sc9)
                  (In Civil Writ Jurisdiction Case No. 19835 of 2019)
                  For the Petitioner/s      :       Mr.Mrigank Mauli
                  For the Respondent/s      :       Mr.Nagendra Prasad Yadav (Sc23)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE S. KUMAR
                                        ORAL ORDER

8    19-02-2020

List all these matters under the heading 'For Orders' on 26.02.2020, at 2:15 pm. (S. Kumar, J) ranjan/-

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