Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(5) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (5)After the preferences have been marked, the member shall fold the ballot paper and put it into the ballot box through the list provided for the purpose.
