Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 51 in Telangana Housing Board Act, 1956

51. Decision of Tribunal to be final.

- The decision of the Tribunal on any matter referred to it under this Act shall be final and shall not be questioned in any court of law.