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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(d) in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

(d)RLDC reactive energy charges standing to the credit of Reactive Energy Charges Account in accordance with the Grid Code;