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[Cites 0, Cited by 2] [Entire Act]

State of Himachal Pradesh - Section

Section 2 in Himachal Pradesh Private Forests Act, 1954

2. Act not to apply to certain lands.

- This Act shall not apply-
(a)to any land which is vested in Government; or
(b)to any land which is reserved or protected forest under Indian Forest Act, 1927 (Act XVI of 1927).