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State of Madhya Pradesh - Section

Section 39 in The M.P. Boiler Operation Engineers' Rules, 1968

39. Assessment of work.

- A candidate shall secure at least 45 per cent of the marks in each written paper as well as in the oral and drawing examinations; but the aggregate shall not be less than 55 per cent of the total marks in order that he can be awarded a certificate of proficiency under these rules.