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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(2)A copy of the policy referred to in clause (a) of sub-rule (1), signed by an authorized signatory shall be sent to the State Government for information.