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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of West Bengal - Subsection

Section 105(1)(c) in The West Bengal Panchayat Elections Act, 2003

(c)propagate any election matter to the public by holding, or by arranging the holding of, any musical concert or any theatrical performance or any other entertainment or amusement with a view to attracting the members of the public thereto,