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State of Tamilnadu - Section

Section 39 in The Anna University Act, 1978

39. Appointment of the first Vice-Chancellor.

- Notwithstanding anything contained in sub-section (1) of section 11, within six months from the appointed day, the first Vice-Chancellor shall be appointed by the Government on a salary to be fixed by them, for a period not exceeding in the aggregate five years and on such other conditions as may be specified by the Government in this behalf.