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[Cites 1, Cited by 0]

Himachal Pradesh High Court

Ntpc Ltd. & Ors. vs . Lalman & Anr. on 1 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

NTPC Ltd. & Ors. Vs. Lalman & Anr.

.

CMP Nos. 1709 and 2487 of 2022 & CMP(M) No. 289

of 2022 in RFA No. 510 of 2012 01.06.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant/non-

applicant.

None for the applicant/respondent No.1.

M/s Dinesh Thakur, Sumesh Raj and Sanjeev Sood, Additional Advocates General with Mr. Manoj Bagga, Assistant Advocate General, for non-applicant/ respondent No.2.

CMP Nos. 1709 and 2487 of 2022 & CMP(M) No. 289

of 2022.

Despite repeated calls, as none has put in appearance on behalf of the applicant/respondent No.1, these applications are dismissed for non-prosecution.

(Ajay Mohan Goel) Judge June 01, 2022 (vinod) ::: Downloaded on - 01/06/2022 20:10:17 :::CIS