Punjab-Haryana High Court
Harzi Ram vs . State Of Punjab on 3 September, 2012
CRM-M No.21270 of 2012 Harzi Ram Vs. State of Punjab Present : Mr. P.K. Ganga, Advocate, for the petitioner. Mr. SumeetAbro|, AAG Punjab. *****
Learned counsel for the petitioner states that this petition be dismissed as withdrawn. Dismissed as withdrawn.
(NAWAB SINGH) JUDGE 03.09.2012 sonika