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Punjab-Haryana High Court

Harzi Ram vs . State Of Punjab on 3 September, 2012

CRM-M No.21270 of 2012

Harzi Ram Vs. State of Punjab

Present : Mr. P.K. Ganga, Advocate,
for the petitioner.

Mr. SumeetAbro|, AAG Punjab.

*****

Learned counsel for the petitioner states that this petition be dismissed as withdrawn. Dismissed as withdrawn.

(NAWAB SINGH) JUDGE 03.09.2012 sonika