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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(1)(d) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(d)the money, jewels, gold, silver, precious stones, vessels, utensils, articles and other movable properties of the Devasthan Trust with their weights, details of the constituent elements and estimated value thereof;