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Orissa High Court

Aska Cooperative Sugar Industries vs State Of Odisha And Others .... Opposite ... on 21 January, 2025

Author: B. P. Routray

Bench: B. P. Routray

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                              W.P.(C) No.30354 of 2024
                                          Aska Cooperative Sugar Industries       ....         Petitioner
                                          Labour Union, Nuagam, Aska, Dist.-
                                          Ganjam
                                                                            Ms. D. Mohapatra, Advocate
                                                                     -versus-
                                          State of Odisha and others              .... Opposite Parties
                                                                              Mr. S.B. Mohanty, A.G.A.

                                                    CORAM:
                                                    JUSTICE B. P. ROUTRAY
                                                    JUSTICE SANJAY KUMAR MISHRA

                                                                  ORDER

21.01.2025 Order No.

01. 1. List this matter before any other Bench next week, where Hon'ble Shri Justice Sanjay Kumar Mishra is not a member, with permission of Hon'ble the Acting Chief Justice.

(B.P. Routray) Judge (S.K. Mishra) Judge B.K. Barik Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 21-Jan-2025 15:47:23