Orissa High Court
Aska Cooperative Sugar Industries vs State Of Odisha And Others .... Opposite ... on 21 January, 2025
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.30354 of 2024
Aska Cooperative Sugar Industries .... Petitioner
Labour Union, Nuagam, Aska, Dist.-
Ganjam
Ms. D. Mohapatra, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. S.B. Mohanty, A.G.A.
CORAM:
JUSTICE B. P. ROUTRAY
JUSTICE SANJAY KUMAR MISHRA
ORDER
21.01.2025 Order No.
01. 1. List this matter before any other Bench next week, where Hon'ble Shri Justice Sanjay Kumar Mishra is not a member, with permission of Hon'ble the Acting Chief Justice.
(B.P. Routray) Judge (S.K. Mishra) Judge B.K. Barik Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 21-Jan-2025 15:47:23