Bombay High Court
Feng Shui Realtors Private Limited vs Income Tax Officer12(2)(1), Mumbai And ... on 5 September, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
21 WP.3304.2022 OS.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3304 OF 2022
Feng Shui Realtors Private Limited ... Petitioner
Versus
Income Tax Ofcere12(2)(1), Mumbai & Ors. ... Respondents
****
Mr. Dharan V. Gandhi, Advocate for the Petitioner.
Mr. Suresh Kumar, Advocate for the Respondents.
Digitally
****
signed by
RUSHIKESH
RUSHIKESH V PATIL
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
V PATIL Date:
2022.09.07 11:45:49 +0530 DATE : 05th SEPTEMBER, 2022.
P.C:
. Mr. Suresh Kumar, learned Counsel for the Respondents seeks and is granted eight weeks time to fle reply.
2. List on 14th November, 2022.
3. Adeinterim relief granted on 25th July, 2022 shall remain in force till 18th November, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)
R.V. Patil 1 of 1