Discussion On The Motion For Consideration Of The Constitution (One Hundred And ... on 22 December, 2011

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Lok Sabha Debates

Discussion On The Motion For Consideration Of The Constitution (One Hundred And ... on 22 December, 2011

> Title: Discussion on the motion for consideration of the Constitution (One Hundred and Eleventh) Amendment Bill, 2009 (Insertion of new article 43 B), moved by Shri Sharad Pawar on the 21st Dec., 2011 (Discussion concluded and Bill Passed).

MADAM SPEAKER: Now, we will take up Item No. 25, Shri Arjun Ram Meghwal.

श्री लालू प्रसाद (सारण):अध्यक्ष महोदया, हम बोलें क्या? ...( व्यवधान)

अध्यक्ष महोदया : ऐसा है, मैं आप लोगों को बोलने के लिए समय दूँगी। आप ज़रा सा यह बिल हो जाने दीजिए। आप बैठ जाइए।

…( व्यवधान)

श्री शैलेन्द्र कुमार (कौशाम्बी):हमने कार्य-स्थगन प्रस्ताव का नोटिस भी दिया है। ...( व्यवधान)

अध्यक्ष महोदया : आप बैठ जाइए। मैं समय दूँगी।

श्री अर्जुन राम मेघवाल (बीकानेर):माननीय अध्यक्ष महोदया, मैं आपका धन्यवाद करता हूँ कि आपने मुझे इस कांस्टीटय़ूशनल अमैंडमैंट बिल पर बोलने का मौका दिया जो सहकारी समितियों से संबंधित है।

अध्यक्ष महोदया, यह बिल लोक सभा में 30 नवंबर, 2009 को इंट्रोडय़ूस हुआ था और फिर यह बिल स्टैन्डिंग कमेटी में गया। स्टैन्डिंग कमेटी की सिफारिशों के अनुसार यह संशोधन लाया गया है। संशोधन के अनुसार संविधान के भाग चार में संशोधन किया गया है जो नीति निर्देशक तत्वों से संबंधित है। आर्टिकल 243 से लेकर आगे जो कोआपरेटिव सोसाइटीज़ की बात इसमें कही गई है, यह संविधान की सातवीं अनुसूची में सम्मिलित है और राज्य सूची की प्रविष्टि 32 पर इसका अंकन किया गया है। मैं यह बताना चाहता हूँ कि इस देश में जो कोआपरेटिव सोसाइटीज़ का जो ढाँचा है, वह एक तो है शॉर्ट टर्म स्ट्रक्चर का है, जिसमें ग्राम सेवा सहकारी समिति आती है, सैन्ट्रल कोआपरेटिव बैंक्स आते है, एपैक्स बैंक्स आते है। दूसरा है लाँग टर्म स्ट्रक्चर में, जिसमें प्राइमरी लैन्ड डैवलपमैंट बैंक्स आते हैं, स्टेट लैवल डैवलपमैंट बैंक्स आते हैं और एक डेयरी से संबंधित ढाँचा है जिसमें मिल्क की कोआपरेटिव सोसाइटीज़ आती हैं, मिल्क यूनियन्स आती हैं और फिर मिल्क फैडरेशन आता है। एक फर्टिलाइज़र से संबंधित ढाँचा है। इसमें भी कोआपरेटिव सैक्टर का बहुत बड़ा तंत्र है। फर्टिलाइज़र सैक्टर में मार्केटिंग सैक्टर है, तहसील लैवल पर क्रय-विक्रय सहकारी समितियाँ हैं और स्टेट लैवल पर भी, जैसे मैं राजस्थान से आता हूँ तो वहाँ राजफैड है, ऐसी ही अन्य राज्यों में एजेन्सियाँ हैं जो सपोर्ट प्राइस को देखती हैं।

मैं आपके माध्यम से कहना चाहता हूँ कि यह जो संशोधन आ रहा है, यह तो एक वैलकम स्टैप है, लेकिन जो सहकारिता आंदोलन था, उस आंदोलन में एक मूल मंत्र था - "एक सबके लिए और सब एक के लिए।" यह मूल मंत्र सहकारिता का था। इस मूल मंत्र को छोड़कर कुछ चीज़ें इस अमैंडमैंट में लाई गई हैं। सहकारिता आन्दोलन का एक ओर मूल मंत्र था कि बिचौलियों से छुटकारा दिलाने के लिए सहकारी आंदोलन की शुरूआत हुई थी। कोई गाँव का आदमी लोन लेने जाता था तो किसी साहूकार के पास जाना पड़ता था। तब यह सिस्टम बना कि क्रैडिट फैसिलिटी उस गाँव के आदमी को कैसे मिले। तो जीएसएस की स्थापना हुई। उसमें शॉर्ट टर्म लोन और लाँग टर्म लोन देने की बात आई, कोआपरेटिव के माध्यम से लोन देने की बात आई। यह स्ट्रक्चर खड़ा किया गया। यह जो अमैंडमैंट आ रहा है, इसमें मुख्य बात यह है कि बोर्ड छः महीने से ज्यादा सस्पैन्ड नहीं रहेगा। ...( व्यवधान)

अध्यक्ष महोदया : हम आपकी बात इत्मीनान से सुनेंगे, आप थोड़ा धैर्य रखिए। सदन भी सुनेगा। आप बैठ जाइए।

…( व्यवधान)

श्री अर्जुन राम मेघवाल : यह एक मुख्य बात इसमें आयी है कि बोर्ड छः महीने से ज्यादा सस्पैंड नहीं रहेगा। यह एक वैलकम स्टैप है।...( व्यवधान)

श्री शैलेन्द्र कुमार : महोदया, हम लोगों की बात सुन लीजिए।...( व्यवधान)

अध्यक्ष महोदया : हम सुनेंगे।

…( व्यवधान)

श्री अर्जुन राम मेघवाल : राज्य सरकारों को पैनल्टी लगाने का इसमें जिक्र किया गया है। बोर्ड की एक्सपायरी से पहले ही चुनाव करा लिए जाएंगे। यह बात इसमें कही गई है।...( व्यवधान)

श्री लालू प्रसाद : महोदया, हम खड़े हैं, पहले हमारी बात सुन ली जाए।...( व्यवधान)

अध्यक्ष महोदया : आप बैठ जाइए।

…( व्यवधान)

श्री लालू प्रसाद : मैं प्वाइंट ऑफ आर्डर पर खड़ा हूं।...( व्यवधान)

अध्यक्ष महोदया : किस नियम पर है? नियम बताइए! …( व्यवधान)

MADAM SPEAKER: Nothing will go on record.

(Interruptions) … * अध्यक्ष महोदया : हम आपकी बात पूरे इतमिनान से सुन लेंगे। बैठ जाइए।

…( व्यवधान)

श्री लालू प्रसाद : इस डिबैट में दो घंटे लगेंगे।...( व्यवधान)

अध्यक्ष महोदया : नहीं, दो घंटे नहीं लगेंगे। आप बैठ जाइए।

…( व्यवधान)

11.15 hrs. At this stage, Shri Lalu Prasad, Shri Shailendra Kumar and some other hon. members came and stood on the floor near the Table …( व्यवधान)

श्री अर्जुन राम मेघवाल : लेकिन मैं आपके माध्यम से बताना चाहता हूं कि कोआपरेटिव सेक्टर में एनपीए बहुत बढ़ा है।...( व्यवधान) नॉन परफार्मिंग एसैट्स बढ़ने का सबसे बड़ा कारण है, शोर्ट टर्म का तो एनपीए कम हुआ है, लेकिन लोंग टर्म का एनपीए कम नहीं हुआ है।...( व्यवधान) लोंग टर्म का एनपीए कम नहीं होने का कारण लोंग टर्म लोन देने की सरकार की पॉलिसी ठीक नहीं है। इस संशोधन में इस तंत्र को ठीक करने का प्रयास नहीं किया गया है। इसका हम विरोध करते हैं।...( व्यवधान) मैं जिक्र करना चाहता हूं, कि हाउस को आर्डर में कीजिए मैं बोलना चाहता हूं।...( व्यवधान)

11.16 hrs. At this stage, Shri Lalu Prasad, Shri Shailendra Kumar and some other hon. members went back to their seats श्री अर्जुन राम मेघवाल : अध्यक्ष जी, बिल का जो स्टेटमेंट ऑफ आब्जेक्ट एण्ड रिजन्स लिखा हुआ है, उसके पैरा तीन में यह उल्लेख है कि हम इस कोआपरेटिव सोसायटीज के सिस्टम को डेमोक्रेटिक करेंगे।...( व्यवधान) हम इस कोआपरेटिव सोसायटीज के सिस्टम को प्रोफेशनल करेंगे, हम कोआपरेटिव सोसायटीज के सिस्टम को आटोनोमस करेंगे और हम इस कोआपरेटिव सोसायटी के सिस्टम को इकोनोमिकली साउंड करेंगे।...( व्यवधान) ये चार मूल उद्देश्य इस बिल में कहे गए हैं।...( व्यवधान) लेकिन इनके सबके मूल में जो उद्देश्य हैं, वह अभी भी गायब हैं। मैं यह बताना चाहता हूं कि चौधरी ब्रह्म प्रकाश की अध्यक्षता में एक समिति नाइन्टिज़ के दशक में बनी थी, उसने भी कुछ सिफारिशें कीं थी। ...( व्यवधान) उसके बाद राज्यों में सहकारी मंत्रियों के लगातार कोओपरेटिव्ज़ के सम्मेलन होते रहे, उनमें भी बहुत अच्छी सिफारिशें आयीं और उसके बाद वैद्यनाथ समिति बनी, उसने भी कहा कि क्रेडिट स्ट्रक्चर इस देश में कैसा होना चाहिए।...( व्यवधान) उन सारी सिफारिशों का इसमें समावेश नहीं किया गया है।...( व्यवधान)

अध्यक्ष महोदया : आप बैठ जाइए।

…( व्यवधान)

MADAM SPEAKER: Nothing will go on record.

(Interruptions)……* श्री अर्जुन राम मेघवाल : मैं आपके माध्यम से यह बताना चाहता हूं कि विभिन्न प्रान्तों के सहकारी मंत्रियों के सम्मेलन में जो विचार आया था, वह यह था-

“A strong need has been felt for amending the Constitution so as to keep the co-operatives free from unnecessary outside interferences and also to ensure their autonomous organisational set up and their democratic functioning.” … (Interruptions)

11.19 hrs. At this stage, Shri Lalu Prasad, Shri Shailendra Kumar and some other hon. members came and stood on the floor near the Table …( व्यवधान)

श्री अर्जुन राम मेघवाल : यह उद्देश्य इस बिल का था। लेकिन इस बिल में यह बात गायब है कि लागत मुल्य पर संसाधन उपलब्ध कैसे होंग? बिचौलियों का चक्कर कैसे समाप्त होगा।...( व्यवधान)

अध्यक्ष महोदया : अब आप अपनी बात समाप्त कीजिए।

…( व्यवधान)

श्री अर्जुन राम मेघवाल : मैं आपके माध्यम से यह बताना चाहता हूं कि जो बोर्ड ऑफ डायरेक्टरस में 21 मैम्बर का कैप लगाया गया है, यह ठीक नहीं है।...( व्यवधान) पांच साल का पीरियड किया गया है। एक सीट एससी और एसटी की की गई है।...( व्यवधान)

अध्यक्ष महोदया : आप इतनी लंबी बात मत बोलिए। अब समाप्त कीजिए।

…( व्यवधान)

श्री अर्जुन राम मेघवाल : मेरा अनुरोध है कि एक सीट एससी और एक सीट एसटी की करें। एक ही सीट है, जिसमें उसको वोट का अधिकार नहीं है।...( व्यवधान)

MADA SPEAKER: All right, please take your seat.

(Interruptions) … * अध्यक्ष महोदया : अब आप बैठ जाए। हो गया और कितनी लंबी बात बोलेंगे।

…( व्यवधान)

श्री अर्जुन राम मेघवाल : मैं यह कहना चाहता हूं कि लोन का जो स्ट्रक्चर है, वह नाबार्ड की शतों के अनुसार हो तथा इसकी पालना सुनिश्चित करने के प्रावधान इस अधिनियम में हो।

अध्यक्ष महोदया : आप बैठ जाइए। आपका भाषण हो गया है।

…( व्यवधान)

DR. M. THAMBIDURAI (KARUR): I oppose introduction of this Bill.

MADAM SPEAKER: Now, the hon. Minister will reply.

… (Interruptions)

MADAM SPEAKER: Nothing will go on record except what the hon. Minister is saying.

… (Interruptions) … * THE MINISTER OF AGRICULTURE AND MINISTER OF FOOD PROCESSING INDUSTRIES (SHRI SHARAD PAWAR): Madam Speaker, at the very outset, I would like to thank all the hon. Members of this House for giving such overwhelming support to the proposed Bill.… (Interruptions) I congratulate the hon. Members for their keen interest and concern for strengthening the cooperative sector in the country, which has emerged as one of the most important institutions to serve the economically weaker sections of the society.… (Interruptions)

I am very grateful to the hon. Members who have given very useful suggestions for making improvements in the governance of cooperative societies in the country. … (Interruptions)

Madam, as I have already indicated in my speech yesterday, the cooperative movement has seen considerable growth in many important sectors of the economy. … (Interruptions)

Madam, with your permission, may I lay the rest of my speech on the Table of the House?

MADAM SPEAKER: Yes.

SHRI SHARAD PAWAR: *An overwhelming majority of about six lakh cooperatives are registered under the respective State Cooperative Societies Act. Only about 600 Multi-State Cooperative Societies are registered in the country under the Multi-State Cooperative Societies Act, 2002, which is a Central Act. Therefore, the States have to primarily take steps to strengthen the cooperatives in the country. The Government of India is always prepared to guide and support the States in this endeavour.

The cooperative movement in the world is more than 200 years old. In our country also, cooperative style of working has been part of our life and prevalent for centuries. However, the cooperative societies were formally incorporated when the Cooperative Credit Societies Act, 1904 was passed. The State of Assam and Tamil Nadu were the first to introduce cooperative banks to provide credit to the weaker sections of the people. The cooperative societies namely Rajahauli Village Bank, Jorhat, Jorhat Cooperative Town Bank and Charigaon Village Bank, Jorhat in Assam and Tirur Primary Agricultural Cooperative Bank Limited, in Tamil Nadu were constituted in the year 1904. This was closely followed by the cooperatives registered in Madhya Pradesh, Punjab, Odisha, Karnataka and West Bengal in the year 1905.

A Model Cooperative Societies Act was finalized in 1990 on the recommendations of an Expert Committee under the chairmanship of Ch. Brahm Prakash to take the cooperative movement forward and suggest a future direction for cooperatives. However, since 'Cooperation' is a State subject, certain difficulties were experienced in making amendment in the State Cooperative Acts on the lines of Model Cooperatives Act. Subsequently, Parallel Cooperative Legislation for self-reliant cooperatives have been proposed for the governance of those cooperatives, which have not received any assistance from the government. So far, only 9 States have enacted this Parallel Cooperative Act, which provides for more autonomous and democratic functioning of cooperatives.

The Parliament has also enacted the Multi State Cooperative Societies Act for promoting cooperative societies with objects not confined to one State and serving the interests of members in more than one State. The Multi State Cooperative Societies Act with its progressive provisions for the democratic member control and autonomous functioning, has helped to create successful national level cooperatives such as IFFCO and KRIBHCO.

The IFFCO was registered on November 3, 1967 as a cooperative society. The society is primarily engaged in production and distribution of fertilizers. It is a unique venture in which the farmers of the country through their own cooperative societies created this new institution to safeguard their interests. The number of cooperative societies associated with IFFCO have risen from 57 in 1967 to 39,824 at present. IFFCO's annual capacity has been increased to 3.69 million tonnes of Urea and NPK/DAP equivalent to 1.71 million tonnes. In addition, essential agro- inputs for crop production are made available to the farmers through a chain of 158 Farmers Service Centre (FSC). IFFCO has promoted several institutions and organizations to work for the welfare of farmers.

KRIBHCO has setup a Fertilizer Complex to manufacture Urea, Ammonia & Bio-fertilizers at Hazira in the State of Gujarat. Late Shrimati Indira Gandhi, former Prime Minister of India laid the Foundation Stone on February 5, 1982. Annual capacity for Urea and Ammonia is 1.729 million MT and 1.003 million MT respectively. The Bio fertilizer plant has a capacity of 250 MT per year capacity. Ten Seed Processing Plants are also in operation in various states.

Gujarat Cooperative Milk Marketing Federation Ltd. (GCMMF) was established in 1973. It is India's largest food product marketing organization with dairy milk procurement of approx 12 million lit (peak period) per day from 15,712 village milk cooperative societies, 17 member unions covering 24 districts, and 3 million milk producer members. It is the Apex organization of the Dairy Cooperatives of Gujarat, popularly known as 'AMUL', which aims to provide remunerative returns to the farmers and also serve the interest of consumers by providing quality products. Its success has not only been emulated in India but serves as a model for rest of the World. GCMMF is India's largest exporter of Dairy Products. It has been accorded a "Trading House" status. For its consistent adherence to quality, customer focus and dependability, GCMMF has received numerous awards and accolades over the years.

I am very happy to inform Hon'ble Members that the right to form cooperative societies is proposed to be made a Fundamental Right under Article 19 (1) (c) of the Constitution as recommended by the Standing Committee on Agriculture. It is expected that this would give boost to the cooperative movement and enthuse the people to actively participate in the cooperative as a matter of right. This would significantly increase the interest and responsiveness of the members and strengthen the cooperative movement further.

Many hon. Members have suggested that there should be employees representation in the management of the cooperative societies. The employees of any working organization play a key role in ensuring success of the organization. In a way, the long term interests of the employees are closely linked to the well-being of the organization in which they work. They can play a very useful role in the organization to meet its objectives. The proposed amendment provides for having the functional Directors on the Board of a cooperative society to utilize their experience and expertise for improving the functioning of the society. These functional Directors would be the employees of the society. There is also a provision for co-option of the persons who have the expertise in the field related to objects and activities undertaken by the society, as members of the Board. The employees, among others, would also be eligible for being appointed as members of the Board of the society in this category. Further provisions, if required, in this regard, may be brought up by the States in their respective Cooperative Societies Act.

Many hon. Members have given their views on the supersession and suspension of the Board of Directors by the Government. While some members advocate more powers to the Government to supercede the Boards of even those societies where there is no financial assistance from the Government, others feel that this power should either be taken away or it should be severely restricted. I am of the view that the power to supercede or suspend the board of a cooperative society should be used only in exceptional circumstances; only in those cases, where there is serious negligence in the performance of duty or where serious irregularities prejudicial to the interests of the society are committed. However, it has been noticed that there are many instances of supersession and suspension of the Board on very routine and less serious grounds. It is also found that elections are not held for many years for the societies which seriously affects their democratic member control and autonomous functioning. As per the report furnished by NABARD, elections are yet to be held in the States of Andhra Pradesh, Manipur, Odisha and Tamil Nadu. We have tried to build up proper checks and balances to ensure that the power of supersession and suspension is not used indiscriminately or frivolously. The proposed Constitutional amendment specifies the major cases where such supersession or suspension may be resorted and it also limits such action in respect of those societies where some financial assistance has been provided by the Government. It also provides for mandatory conduct of elections within six months of such supersesson by an independent authority. Thus, adequate safeguards have been built in to prevent the misuse of this power by the concerned officers.

An issue has been raised whether the cooperative societies are covered under the provisions of the RTI Act. The RTI Act secures access to information under the control of public authorities for citizens in order to promote transparency and accountability in their working. As most of the cooperative societies would not fall under the category of 'Public Authority', therefore, they may not be covered under the provisions of this Act. However, there have been certain orders from various Courts in this regard. The High Court of Kerala in WP No. 1417 of 2009 - Thalapalam Service Cooperative Vs Union of India & Others has held that whether a society is a public authority, is a disputed question of fact, which is to be resolved by the authorities under RTI Act. However, it is in the interest of cooperative societies to have well-informed active members, which only can ensure successful functioning of the cooperative institutions. In view of this, it has been provided in the proposed amendment that the members of the cooperative society would be entitled to secure important information about the working and business of the society. This would bring in much desired transparency and fairness in the working of the societies.

The proposed amendment would go a long way to address the problems and deficiencies that the cooperatives face today. It would not only ensure the autonomous and democratic functioning of the cooperatives but enhance the public faith in these institutions. It would also ensure the accountability of management to the members and other stakeholders and also provide for deterrence for violation of the provisions of the law. It is expected that the cooperative movement would be further strengthened by this amendment and would be able to serve the members particularly those from economically weaker sections much better.* MADAM SPEAKER: Hon. Members, before I put the motion for consideration of the Bill to the vote of the House, I may inform the House that this being a Constitution (Amendment) Bill, voting has to be by Division.

1121 hours Let the Lobbies be cleared— …( व्यवधान)

11.25 hrs. At this stage, Shri Lalu Prasad, Shri Shailendra Kumar and some other hon. members went back to their seats MADAM SPEAKER: Now, the Lobbies have been cleared.

Now, the Secretary-General to inform the House about the procedure regarding operating the automatic vote recording machine.

SECRETARY-GENERAL: Hon. Members, who have not been allotted Division Numbers so far, will be supplied at their seats with Ayes/Noes printed slip for recording their votes. On the slips, they may kindly record the votes of their choice by signing and writing legibly their names, identity card numbers given to them temporary/permanent identify cards supplied to the Members, Constituency and State/Union Territories and the date at the place specified on the slip. Members who decide to record abstention, my ask for the abstention slip.

Operation of the Automatic Vote Recording Machine: Kind attention of the hon. Members is invited to the following points in the operation of the Automatic Vote Recording System:-

1. Before a division starts, every hon. Member should occupy his or her own seat and operate the system from that seat only;

2. As may kindly be seen, the "red bulbs above Display Boards" on either side of the hon. Speaker's Chair are already glowing. This means the Voting System has been activated;

3. For voting, please press the following two buttons simultaneously immediately after sounding of first gong, namely One "red" button in front of the hon. Member on the headphone plate and Also any one of the following buttons fixed on the top of desk of seats:

Ayes            - Green colour   

Noes           - Red colour   

Abstain -      Yellow colour

4. It is essential to keep both the buttons pressed till the second gong sound is heard and the red bulbs are "off".

IMPORTANT: The hon. Members may please note that the vote will not be registered if both buttons are not kept pressed simultaneously till the sounding of the second gong.

5. Please do not press the amber button (P) during division.

6. Hon. Members can actually “see” their vote on Display Boards and on their Desk Unit.

7. In case, vote is not registered, they may call for voting through slips.

MADAM SPEAKER: Hon. Members, I shall now put the motion for consideration to the vote of the House.

The question is:

“That the Bill further to amend the Constitution of India, be taken into consideration.” The Lok Sabha divided:

DIVISION NO. 1 11.27 hrs. AYES Aaron Rashid, Shri J.M. Acharia, Shri Basu Deb Adhi Sankar, Shri Aditya Nath, Yogi Adsul, Shri Anandrao Advani, Shri L.K. Agrawal, Shri Rajendra Ahamed, Shri E. Ahir, Shri Hansraj G. Alagiri, Shri S. Ananth Kumar, Shri Angadi, Shri Suresh Antony, Shri Anto Awale, Shri Jaywant Gangaram Azad, Shri Kirti Azharuddin, Mohammed Baalu, Shri T.R. ‘Baba’, Shri K.C. Singh Badal, Shrimati Harsimrat Kaur Baghel, Shrimati Sarika Devendra Singh Bahuguna, Shri Vijay Bairwa, Shri Khiladi Lal Bais, Shri Ramesh Baite, Shri Thangso Bajwa, Shri Pratap Singh *Bakshi, Shri Subrata Baliram, Dr. Bandyopadhyay, Shri Sudip Banerjee, Shri Ambica Banerjee, Shri Kalyan Bansal, Shri Pawan Kumar Bapiraju , Shri K. Basavaraj, Shri G. S. Bauri, Shrimati Susmita Beg, Dr. Mirza Mehboob Bhadana, Shri Avtar Singh Bhaiya, Shri Shivraj Bhujbal, Shri Sameer Bhuria, Shri Kanti Lal Biju, Shri P.K. Bishnoi, Shri Kuldeep Bundela, Shri Jitendra Singh Chacko, Shri P.C. Chang, Shri C.M. Chakravarty, Shrimati Bijoya Chaudhary, Dr. Tushar Chaudhary, Shri Jayant Chauhan, Shri Mahendrasinh P. Chauhan, Shri Prabhatsinh P. Chauhan, Shri Sanjay Singh Chidambaram, Shri P. Chinta Mohan, Dr. Chitthan, Shri N.S.V. Choudhary, Shri Bhudeo Choudhary, Shri Harish Choudhary, Shri Nikhil Kumar Chowdhary, Shrimati Santosh ‘Commando’, Shri Kamal Kishor Das, Shri Bhakta Charan Das, Shri Ram Sundar Dasgupta, Shri Gurudas Dasmunsi, Shrimati Deepa Dastidar, Dr. Kakoli Ghosh De, Dr. Ratna Deshmukh, Shri K.D. Devi, Shrimati Ashwamedh Devi, Shrimati Rama Devegowda, Shri H.D. Dhanapalan, Shri K. P. Dhotre, Shri Sanjay Dhruvanarayana, Shri R. Dhurve, Shrimati Jyoti Dikshit, Shri Sandeep Dome, Dr. Ram Chandra Dubey, Shri Nishikant Dudhgaonkar, Shri Ganeshrao Nagorao Dutt, Shrimati Priya Elangovan, Shri T.K.S. Engti, Shri Biren Singh Ering, Shri Ninong Gaikwad, Shri Eknath Mahadeo Gandhi, Shri Dilipkumar Mansukhlal Gandhi, Shrimati Maneka Gandhi, Shrimati Sonia Gandhiselvan, Shri S. Gawali, Shrimati Bhavana Patil Geete, Shri Anant Gangaram Ghatowar, Shri Paban Singh Gogoi, Shri Dip Gohain, Shri Rajen Gouda, Shri Shivarama Guddu, Shri Premchand Haldar, Dr. Sucharu Ranjan Haque, Shri Mohd. Asrarul Haque, Sk. Saidul *Hari, Shri Sabbam Hasan, Shrimati Tabassum Hassan, Dr. Monazir Hossain, Shri Abdul Mannan Hussain, Shri Ismail Jadhav, Shri Baliram *Jagannath, Dr. Manda Jagathrakshakan, Dr. S. Jain, Shri Pradeep Jaiswal, Dr. Sanjay *Jaiswal, Shri Shriprakash Jakhar, Shri Badri Ram Jardosh, Shrimati Darshana Jat, Shrimati Poonam Veljibhai Jatua, Shri Choudhury Mohan Jawale, Shri Haribhau Jena, Shri Srikant Jeyadurai, Shri S. R. Jhansi Lakshmi, Shrimati Botcha Jigajinagi, Shri Ramesh Jindal, Shri Naveen Joshi, Dr. C.P. Joshi, Dr. Murli Manohar Joshi, Shri Kailash Joshi, Shri Mahesh Joshi, Shri Pralhad Judev, Shri Dilip Singh Kachhadia, Shri Naranbhai Kashyap, Shri Dinesh Kataria, Shri Lalchand Kateel, Shri Nalin Kumar Kaur, Shrimati Preneet Kaypee, Shri Mohinder Singh Khaire, Shri Chandrakant Khandela, Shri Mahadeo Singh Kharge, Shri Mallikarjun Khatri, Dr. Nirmal Khursheed, Shri Salman Killi, Dr. Kruparani Kowase, Shri Marotrao Sainuji Krishnasswamy, Shri M. Kumar, Shri Kaushalendra Kumar, Shri P. Kumar, Shri Ramesh Kumar, Shri Virendra Kumar, Shri Vishwa Mohan Kurup, Shri N. Peethambara Lakshmi, Shrimati Panabaka Lalu Prasad, Shri Lingam, Shri P. Madam, Shri Vikrambhai Arjanbhai Mahajan, Shrimati Sumitra Mahant, Dr. Charan Das Maharaj, Shri Satpal Mahato, Shri Baidyanath Prasad Mahato, Shri Narahari Mahtab, Shri Bhartruhari Majhi, Shri Pradeep Maken, Shri Ajay *Mani, Shri Jose K. Manjhi, Shri Hari Maran, Shri Dayanidhi Masram, Shri Basori Singh Mcleod, Shrimati Ingrid Meena, Shri Namo Narain Meena, Shri Raghuvir Singh Meghe, Shri Datta Meghwal, Shri Arjun Ram Meghwal, Shri Bharat Ram Meinya, Dr. Thokchom Mirdha, Dr. Jyoti Mishra, Shri Mahabal Mitra, Shri Somen *Moily, Shri M. Veerappa Mukherjee, Shri Pranab Muttemwar, Shri Vilas Naik, Dr. Sanjeev Ganesh Naik, Shri Shripad Yesso Namdhari, Shri Inder Singh Napoleon, Shri D. Narayanrao, Shri Sonawane Pratap Narayanasamy, Shri V. Naskar, Shri Gobinda Chandra Natarajan, Shri P.R. Natrajan, Kumari Meenakshi Nirupam, Shri Sanjay Noor, Kumari Mausam Ola, Shri Sis Ram Owaisi, Shri Asaduddin Pal, Shri Rajaram Pala, Shri Vincent H. Palanimanickam, Shri S.S. Panda, Shri Prabodh Pandey, Kumari Saroj Pandey, Shri Gorakhnath Pandey, Shri Ravindra Kumar Pangi, Shri Jayaram *Paranjpe, Shri Anand Prakash Paswan, Shri Kamlesh Patel, Shri Devji M. Patel, Shri Kishanbhai V. Patel, Shri Lalubhai Babubhai Patel, Shri Praful Patel, Shri Somabhai Gandalal Koli Patel, Shrimati Jayshreeben Pathak, Shri Harin *Patil, Dr. Padmasinha Bajirao Patil, Shri A.T. Nana Patil, Shri C.R. Patil, Shri Sanjay Dina Patil, Shri Pratik Paul, Shri Tapas Pawar, Shri Sharad *Potai, Shri Sohan Prabhakar, Shri Ponnam Pradhan, Shri Amarnath Purandeswari, Shrimati D. Purkayastha, Shri Kabindra Raghavan, Shri M.K. Raghavendra, Shri B.Y. Rahman, Shri Abdul Rajagopal, Shri L. Rajesh, Shri M.B. Rajukhedi, Shri Gajendra Singh Ramachandran, Shri Mullappally Ramasubbu, Shri S.S. Ramshankar, Prof. Rana, Shri Jagdish Singh Rana, Shri Rajendrasinh Rane, Shri Nilesh Narayan Rao, Dr. K.S. Rao, Shri Nama Nageswara Rao, Shri Rayapati Sambasiva Rathod, Shri Ramesh Rathwa, Shri Ramsinh Rawat, Shri Harish Ray, Shri Bishnu Pada Ray, Shri Rudramadhab Reddy, Shri Anantha Venkatarami Reddy, Shri K.J.S.P Reddy, Shri M. Venugopala Reddy, Shri M. Sreenivasulu Reddy, Shri S. Jaipal Reddy, Shri S.P.Y. Roy, Prof. Saugata Roy, Shri Mahendra Kumar Roy, Shrimati Shatabdi Saha, Dr. Anup Kumar Sahay, Shri Subodh Kant Sahu, Shri Chandu Lal Sai, Shri Vishnu Dev Sai Prathap, Shri A. Sampath, Shri A. Sangma, Kumari Agatha *Sanjoy, Shri Takam Sardinha, Shri Francisco Cosme Sayeed, Shri Hamdullah Scindia, Shri Jyotiraditya M. Scindia, Shrimati Yashodhara Raje Selja, Kumari *Semmalai, Shri S. Sethi, Shri Arjun Charan Shanavas, Shri M.I. Shariq, Shri S.D. Sharma, Shri Jagdish Shekhawat, Shri Gopal Singh *Shivaji, Shri Adhalrao Patil Shivkumar, Shri K. alias J.K. Ritheesh Shukla, Shri Balkrishna Khanderao Sibal, Shri Kapil Siddeshwara, Shri G.M. Singh, Chaudhary Lal Singh, Dr. Bhola Singh, Rao Inderjit Singh, Shri Ajit Singh, Shri Bhoopendra Singh, Shri Dushyant Singh, Shri Ganesh Singh, Shri Ijyaraj Singh, Shri Jaswant Singh, Shri Jitendra Singh, Shri Murari Lal *Singh, Shri N. Dharam Singh, Shri R.P.N. Singh, Shri Rajnath Singh, Shri Rakesh Singh, Shri Sukhdev *Singh, Shri Sushil Kumar Singh, Shri Uday Singh, Shri Uday Pratap Singh, Shri Vijay Bahadur Singh, Shri Virbhadra Singh, Shrimati Meena Singla, Shri Vijay Inder Sinha, Shri Yashwant Siricilla, Shri Rajaiah Sivaprasad, Dr. N. Solanki, Dr. Kirit Premjibhai Solanki, Shri Bharatsinh Solanki, Shri Makansingh Sugavanam, Shri E.G. Suklabaidya, Shri Lalit Mohan Sule, Shrimati Supriya Sushant, Dr. Rajan Swamy, Shri Janardhana Swaraj, Shrimati Sushma Tagore, Shri Manicka Tamta, Shri Pradeep Tandon, Shri Lalji Tandon, Shrimati Annu Taviad, Dr. Prabha Kishor Taware, Shri Suresh Kashinath Tewari, Shri Manish Thamaraiselvan, Shri R. Thambidurai, Dr. M. Thomas, Prof. K.V. Thomas, Shri P.T. Tomar, Shri Narendra Singh Tudu, Shri Laxman Udasi, Shri Shivkumar Upadhyay, Shrimati Seema Vardhan, Shri Harsh Vasava, Shri Mansukhbhai D. Venugopal, Shri D. Verma, Shri Sajjan Viswanathan, Shri P. Vivekanand, Dr. G. Vundavalli, Shri Aruna Kumar Vyas, Dr. Girija Wakchaure, Shri Bhausaheb Rajaram Wasnik, Shri Mukul Yadav, Shri Arun Yadav, Shri Dinesh Chandra Yadav, Shri Hukmadeo Narayan Yadav, Shri Madhusudan Yadav, Shri Sharad MADAM SPEAKER: Hon. Members, subject to correction*, the result of the Division is:

Ayes: 317 Noes: Nil Abstain : 001 The motion is carried by a majority of the total membership of the House and by a majority of not less than two-thirds of the members present and voting. The motion was adopted. MADAM SPEAKER: The House will now take up clause-by-clause consideration of the Bill. Since there is a Government Amendment for inserting a new clause 1A to the Bill, the hon. Minister may first move Motion No. 5 under Rule 388 for suspension of clause 1 of the Rule 88 of the Rules of Procedure. Motion Re: Suspension of Rule 80 (i) THE MINISTER OF AGRICULTURE AND MINISTER OF FOOD PROCESSING INDUSTRIES (SHRI SHARAD PAWAR): Madam, I beg to move: “That this House do suspend clause (i) of rule 80 of the Rules of Procedure and Conduct of Business in Lok Sabha in so far as it requires that an amendment shall be within the scope of the Bill and relevant to the subject matter of the clause to which it relates, in its application to the Government amendment No.3 to the Constitution (One hundred and Eleventh Amendment) Bill, 2009 and that this amendment may be allowed to be moved.” MADAM SPEAKER: The question is: “That this House do suspend clause (i) of rule 80 of the Rules of Procedure and Conduct of Business in Lok Sabha in so far as it requires that an amendment shall be within the scope of the Bill and relevant to the subject matter of the clause to which it relates, in its application to the Government amendment No.3 to the Constitution (One hundred and Eleventh Amendment) Bill, 2009 and that this amendment may be allowed to be moved.” The motion was adopted. New Clause 1A Amendment of Article 19 Amendment made:

‘1A. In Part III of the Constitution, in article 19, in clause (1), in sub-clause (c), after the words “or unions”, the words “or co-operative societies” shall be inserted.’. (3) (Shri Sharad Pawar) MADAM SPEAKER: The Lobbies are already cleared. The question is:

“That new clause 1A be added to the Bill.” The Lok Sabha divided:

DIVISION NO. 2 11.30 hrs. AYES Aaron Rashid, Shri J.M. Acharia, Shri Basu Deb Adhi Sankar, Shri Aditya Nath, Yogi Adsul, Shri Anandrao Advani, Shri L.K. Agrawal, Shri Rajendra Ahamed, Shri E. Ahir, Shri Hansraj G. Alagiri, Shri S. *Anandan, Shri M. Ananth Kumar, Shri Angadi, Shri Suresh Antony, Shri Anto Awale, Shri Jaywant Gangaram Azad, Shri Kirti Azharuddin, Mohammed Baalu, Shri T.R. ‘Baba’, Shri K.C. Singh Babar, Shri Gajanan D. Babbar, Shri Raj Baghel, Shrimati Sarika Devendra Singh Bahuguna, Shri Vijay Bairwa, Shri Khiladi Lal Bais, Shri Ramesh Baite, Shri Thangso *Bajwa, Shri Pratap Singh *Bakshi, Shri Subrata Baliram, Dr. Bandyopadhyay, Shri Sudip Banerjee, Shri Ambica Banerjee, Shri Kalyan Bansal, Shri Pawan Kumar Bapiraju , Shri K. Basavaraj, Shri G. S. Baske, Shri Pulin Bihari Bauri, Shrimati Susmita Beg, Dr. Mirza Mehboob Bhadana, Shri Avtar Singh Bhaiya, Shri Shivraj Bhujbal, Shri Sameer Bhuria, Shri Kanti Lal Biju, Shri P.K. Bishnoi, Shri Kuldeep Bundela, Shri Jitendra Singh Chacko, Shri P.C. Chang, Shri C.M. Chakravarty, Shrimati Bijoya Chaudhary, Dr. Tushar Chaudhary, Shri Jayant Chauhan, Shri Mahendrasinh P. Chauhan, Shri Prabhatsinh P. Chidambaram, Shri P. Chinta Mohan, Dr. Chitthan, Shri N.S.V. Choudhary, Shri Harish Choudhary, Shri Nikhil Kumar Chowdhary, Shrimati Santosh Chowdhury, Shri Bansa Gopal ‘Commando’, Shri Kamal Kishor Das, Shri Bhakta Charan Das, Shri Ram Sundar Dasgupta, Shri Gurudas Dasmunsi, Shrimati Deepa Dastidar, Dr. Kakoli Ghosh De, Dr. Ratna Deka, Shri Ramen Deshmukh, Shri K.D. Devi, Shrimati Ashwamedh Devegowda, Shri H.D. Dhanapalan, Shri K. P. Dhotre, Shri Sanjay Dhruvanarayana, Shri R. Dhurve, Shrimati Jyoti Dias, Shri Charles Dikshit, Shri Sandeep Dome, Dr. Ram Chandra Dubey, Shri Nishikant Dudhgaonkar, Shri Ganeshrao Nagorao Dutt, Shrimati Priya Elangovan, Shri T.K.S. Engti, Shri Biren Singh Ering, Shri Ninong Gaikwad, Shri Eknath Mahadeo Gandhi, Shri Dilipkumar Mansukhlal Gandhi, Shrimati Maneka Gandhi, Shrimati Sonia Gandhiselvan, Shri S. Gawali, Shrimati Bhavana Patil Geete, Shri Anant Gangaram Ghatowar, Shri Paban Singh Gogoi, Shri Dip Gohain, Shri Rajen Gouda, Shri Shivarama Guddu, Shri Premchand Haque, Shri Mohd. Asrarul Haque, Sk. Saidul Hari, Shri Sabbam Hassan, Dr. Monazir Hazari, Shri Maheshwar Hossain, Shri Abdul Mannan Hussain, Shri Ismail Jagannath, Dr. Manda Jagathrakshakan, Dr. S. Jahan, Shrimati Kaisar Jain, Shri Pradeep Jaiswal, Dr. Sanjay Jaiswal, Shri Shriprakash Jakhar, Shri Badri Ram Jardosh, Shrimati Darshana Jat, Shrimati Poonam Veljibhai Jatua, Shri Choudhury Mohan Jawale, Shri Haribhau Jena, Shri Srikant Jeyadurai, Shri S. R. Jhansi Lakshmi, Shrimati Botcha Jigajinagi, Shri Ramesh Jindal, Shri Naveen Joshi, Dr. C.P. Joshi, Dr. Murli Manohar Joshi, Shri Kailash Joshi, Shri Mahesh Joshi, Shri Pralhad Judev, Shri Dilip Singh Kachhadia, Shri Naranbhai Karwaria, Shri Kapil Muni Kashyap, Shri Dinesh Kataria, Shri Lalchand Kateel, Shri Nalin Kumar Kaur, Shrimati Preneet Kaypee, Shri Mohinder Singh Khaire, Shri Chandrakant Khan, Shri Hassan Khandela, Shri Mahadeo Singh Kharge, Shri Mallikarjun Khatri, Dr. Nirmal Khursheed, Shri Salman Killi, Dr. Kruparani Krishnasswamy, Shri M. Kumar, Shri Kaushalendra Kumar, Shri P. Kumar, Shri Ramesh Kumar, Shri Virendra Kumar, Shri Vishwa Mohan *Kurup, Shri N. Peethambara Lakshmi, Shrimati Panabaka Lingam, Shri P. Madam, Shri Vikrambhai Arjanbhai Mahajan, Shrimati Sumitra Mahant, Dr. Charan Das Maharaj, Shri Satpal Mahato, Shri Baidyanath Prasad Mahato, Shri Narahari Mahtab, Shri Bhartruhari Majhi, Shri Pradeep Maken, Shri Ajay Mani, Shri Jose K. Manjhi, Shri Hari Maran, Shri Dayanidhi Masram, Shri Basori Singh Mcleod, Shrimati Ingrid Meena, Shri Namo Narain Meena, Shri Raghuvir Singh Meghe, Shri Datta Meghwal, Shri Arjun Ram Meghwal, Shri Bharat Ram Meinya, Dr. Thokchom Mirdha, Dr. Jyoti Mishra, Shri Mahabal Mitra, Shri Somen *Moily, Shri M. Veerappa Mukherjee, Shri Pranab Muttemwar, Shri Vilas Nagar, Shri Surendra Singh Naik, Dr. Sanjeev Ganesh Naik, Shri Shripad Yesso *Namdhari, Shri Inder Singh Napoleon, Shri D. Narayanrao, Shri Sonawane Pratap Narayanasamy, Shri V. Naskar, Shri Gobinda Chandra Natarajan, Shri P.R. Natrajan, Kumari Meenakshi Nirupam, Shri Sanjay Noor, Kumari Mausam Ola, Shri Sis Ram Owaisi, Shri Asaduddin Pal, Shri Rajaram Pala, Shri Vincent H. Palanimanickam, Shri S.S. *Pandey, Kumari Saroj Pandey, Shri Gorakhnath Pandey, Shri Rakesh Pandey, Shri Ravindra Kumar Pangi, Shri Jayaram Paranjpe, Shri Anand Prakash Paswan, Shri Kamlesh Patel, Shri Devji M. Patel, Shri Kishanbhai V. Patel, Shri Lalubhai Babubhai Patel, Shri Praful Patel, Shri Somabhai Gandalal Koli Patel, Shrimati Jayshreeben Pathak, Shri Harin Patil, Dr. Padmasinha Bajirao Patil, Shri A.T. Nana *Patil, Shri C.R. Patil, Shri Sanjay Dina Patil, Shri Pratik Paul, Shri Tapas Pawar, Shri Sharad Potai, Shri Sohan Prabhakar, Shri Ponnam Pradhan, Shri Amarnath Purandeswari, Shrimati D. Purkayastha, Shri Kabindra Raghavan, Shri M.K. Raghavendra, Shri B.Y. Rahman, Shri Abdul Rajagopal, Shri L. Rajesh, Shri M.B. Rajukhedi, Shri Gajendra Singh Ram, Shri Purnmasi Ramachandran, Shri Mullappally Ramasubbu, Shri S.S. Ramshankar, Prof. Rana, Shri Jagdish Singh Rana, Shri Kadir Rana, Shri Rajendrasinh Rane, Shri Nilesh Narayan Rao, Dr. K.S. Rao, Shri Nama Nageswara Rao, Shri Rayapati Sambasiva Rathod, Shri Ramesh Rathwa, Shri Ramsinh Rawat, Shri Harish Ray, Shri Bishnu Pada Ray, Shri Rudramadhab Reddy, Shri Anantha Venkatarami Reddy, Shri K.J.S.P Reddy, Shri M. Venugopala Reddy, Shri M. Sreenivasulu Reddy, Shri S. Jaipal Reddy, Shri S.P.Y. Roy, Prof. Saugata Roy, Shrimati Shatabdi Sahay, Shri Subodh Kant Sahu, Shri Chandu Lal Sai, Shri Vishnu Dev Sai Prathap, Shri A. *Sampath, Shri A. Sangma, Kumari Agatha Sanjoy, Shri Takam Sardinha, Shri Francisco Cosme Sayeed, Shri Hamdullah Scindia, Shri Jyotiraditya M. Scindia, Shrimati Yashodhara Raje Selja, Kumari Semmalai, Shri S. Sethi, Shri Arjun Charan Shanavas, Shri M.I. Shariq, Shri S.D. Sharma, Shri Jagdish Shekhawat, Shri Gopal Singh *Shivaji, Shri Adhalrao Patil Shivkumar, Shri K. alias J.K. Ritheesh Shukla, Shri Balkrishna Khanderao Sibal, Shri Kapil Siddeshwara, Shri G.M. Singh, Chaudhary Lal Singh, Dr. Bhola Singh, Rao Inderjit Singh, Shri Ajit Singh, Shri Bhoopendra Singh, Shri Dushyant Singh, Shri Ganesh Singh, Shri Ijyaraj Singh, Shri Jaswant Singh, Shri Jitendra Singh, Shri Murari Lal *Singh, Shri N. Dharam Singh, Shri R.P.N. Singh, Shri Rajnath Singh, Shri Rakesh Singh, Shri Sukhdev Singh, Shri Uday Singh, Shri Uday Pratap Singh, Shri Vijay Bahadur Singh, Shri Virbhadra Singh, Shrimati Meena Singla, Shri Vijay Inder Sinha, Shri Yashwant Siricilla, Shri Rajaiah Sivaprasad, Dr. N. Solanki, Dr. Kirit Premjibhai Solanki, Shri Bharatsinh Solanki, Shri Makansingh Sugavanam, Shri E.G. Suklabaidya, Shri Lalit Mohan Sule, Shrimati Supriya Sushant, Dr. Rajan Swamy, Shri Janardhana Swaraj, Shrimati Sushma Tagore, Shri Manicka Tamta, Shri Pradeep Tandon, Shri Lalji Tandon, Shrimati Annu Taviad, Dr. Prabha Kishor Taware, Shri Suresh Kashinath *Tewari, Shri Manish Thamaraiselvan, Shri R. Thambidurai, Dr. M. Thomas, Prof. K.V. *Thomas, Shri P.T. *Tirkey, Shri Manohar Tiwari , Shri Bhisma Shankar alias Kushal Toppo, Shri Joseph Tudu, Shri Laxman Udasi, Shri Shivkumar Upadhyay, Shrimati Seema Vardhan, Shri Harsh Vasava, Shri Mansukhbhai D. Venugopal, Shri D. Verma, Shri Sajjan Viswanathan, Shri P. Vivekanand, Dr. G. Vundavalli, Shri Aruna Kumar Vyas, Dr. Girija Wasnik, Shri Mukul Yadav, Shri Arun Yadav, Shri Dinesh Chandra Yadav, Shri Hukmadeo Narayan Yadav, Shri Madhusudan Yadav, Shri Sharad MADAM SPEAKER: Subject to correction*, the result of the Division is: Ayes: 320 Noes: Nil The motion is carried by a majority of the total membership of the House and by a majority of not less than two-thirds of the Members present and voting. The motion was adopted. New Clause 1A was added to the Bill. Clause 2 Insertion of new Article 43B MADAM SPEAKER: Adv. A. Sampath has tabled notice for moving an amendment to clause 2. Shri Sampath, are you moving Amendment No.6? SHRI A. SAMPATH (ATTINGAL): Madam Speaker, I beg to move: “Page 1, line 11,--

after “societies:

insert “and also provide financial aid to ensure social justice.” (6) MADAM SPEAKER: I shall now put amendment No.6 moved by Shri A. Sampath to the vote of the House. The amendment was put and negatived. MADAM SPEAKER: The Lobbies are already cleared. I shall now put clause 2 to the vote of the House. The question is: “That clause 2 stand part of the Bill.” The Lok Sabha divided: SHRI SHARAD PAWAR: Madam, I want fresh voting again. I want fresh Division. SHRI T.R. BAALU (SRIPERUMBUDUR): Fresh voting could be done. There is no bar. We can go for fresh voting. THE MINISTER OF PARLIAMENTARY AFFAIRS AND MINISTER OF WATER RESOURCES (SHRI PAWAN KUMAR BANSAL): Madam, perhaps some of the hon. Members could not really follow the procedure. Earlier, there was a motion for amendment moved by an hon. Member, which was to be negatived, they thought that the division is being followed in respect of that amendment. … (Interruptions) Madam, it happens. Therefore, I would urge you and this is a very valid request that I am making, to kindly consider putting it to vote again. That will facilitate things. … (Interruptions) THE MINISTER OF PARLIAMENTARY AFFAIRS AND MINISTER OF WATER RESOURCES : Madam, that is permissible. Madam, what normally happens is that before the division, you may also ask for the voice vote to be followed by division. … (Interruptions) SHRI T.R. BAALU : Madam, it is a system failure. … (Interruptions) MADAM SPEAKER: Hon. Members, please take your seats. Do not create any confusion. It is a very serious matter. We are in the process of having a constitutional amendment. Please take it seriously and pay attention to what is happening. Now, I have received a request from the hon. Minister of Parliamentary Affairs that a large number of Members want correction of their votes. I have gone through the rules. … (Interruptions)

MADAM SPEAKER: Please do not disturb. … (Interruptions)

MADAM SPEAKER: I have gone through the rules. I would like to have a sense of the House whether this division should be done again. So, please raise your hands. … (Interruptions)

SHRI BASU DEB ACHARIA (BANKURA): Once division is done, it cannot be done again. … (Interruptions) SHRI GURUDAS DASGUPTA (GHATAL): Madam, I am on a point of order. Under what rule is it allowed? … (Interruptions) MADAM SPEAKER: No. Let the Speaker decide now. Please sit down. … (Interruptions)

MADAM SPEAKER: Let me take the decision. Please sit down. … (Interruptions)

MADAM SPEAKER: I find that a majority of Members want a division again. Let the Lobbies be opened so that other Members can come and then the Lobbies be cleared. … (Interruptions)

MADAM SPEAKER: Please sit down. There should be no confusion. … (Interruptions)

MADAM SPEAKER: Let the Lobbies be cleared. … (Interruptions)

MADAM SPEAKER: Hon. Members, please keep quiet. Please let us not have any confusion this time. There was confusion last time. Hon. Minister made a request. So, as a very special case, which is not to be quoted in future as a precedent, I am allowing division. The Lobbies are cleared. The Question “That clause 2 do stand part of the Bill” is already before the House. The Lok Sabha divided:

DIVISION NO. 3 11.52 hrs. AYES Aaron Rashid, Shri J.M. Adhi Sankar, Shri Aditya Nath, Yogi Adsul, Shri Anandrao Advani, Shri L.K. Agrawal, Shri Rajendra Ahamed, Shri E. Ahir, Shri Hansraj G. Ahmed, Shri Sultan Ajmal, Shri Badruddin Alagiri, Shri S. Amlabe, Shri Narayan Singh Anandan, Shri M. Ananth Kumar, Shri Angadi, Shri Suresh Antony, Shri Anto Argal, Shri Ashok Awale, Shri Jaywant Gangaram Azad, Shri Kirti Azharuddin, Mohammed Baalu, Shri T.R. ‘Baba’, Shri K.C. Singh Babar, Shri Gajanan D. Babbar, Shri Raj Badal, Shrimati Harsimrat Kaur Baghel, Shrimati Sarika Devendra Singh Bahuguna, Shri Vijay Bairwa, Shri Khiladi Lal Bais, Shri Ramesh Baite, Shri Thangso Baitha, Shri Kameshwar Bajwa, Shri Pratap Singh *Bakshi, Shri Subrata Baliram, Dr. Bandyopadhyay, Shri Sudip Banerjee, Shri Ambica Banerjee, Shri Kalyan Bansal, Shri Pawan Kumar Bapiraju , Shri K. Barq, Dr. Shafiqur Rahman Basavaraj, Shri G. S. Basheer, Shri Mohammed E.T. Beg, Dr. Mirza Mehboob Besra, Shri Devidhan Bhadana, Shri Avtar Singh Bhagat, Shri Sudarshan Bhagora, Shri Tara Chand Bhaiya, Shri Shivraj Bhujbal, Shri Sameer Bhuria, Shri Kanti Lal Bishnoi, Shri Kuldeep Bundela, Shri Jitendra Singh Chacko, Shri P.C. Chang, Shri C.M. Chakravarty, Shrimati Bijoya Chaudhary, Dr. Tushar Chaudhary, Shri Jayant Chauhan, Shri Dara Singh Chauhan, Shri Mahendrasinh P. Chauhan, Shri Prabhatsinh P. Chauhan, Shri Sanjay Singh Chavan, Shri Harishchandra Chidambaram, Shri P. Chinta Mohan, Dr. Chitthan, Shri N.S.V. Choudhary, Shri Bhudeo Choudhary, Shri Harish Choudhary, Shri Nikhil Kumar Choudhry, Shrimati Shruti Chowdhary, Shrimati Santosh Chowdhury, Shri Adhir ‘Commando’, Shri Kamal Kishor Das, Shri Bhakta Charan Das, Shri Ram Sundar Dasmunsi, Shrimati Deepa Dastidar, Dr. Kakoli Ghosh De, Dr. Ratna Deka, Shri Ramen Deora, Shri Milind Deshmukh, Shri K.D. Devi, Shrimati Ashwamedh Devi, Shrimati Rama Dhanapalan, Shri K. P. Dhotre, Shri Sanjay Dhruvanarayana, Shri R. Dhurve, Shrimati Jyoti Dias, Shri Charles Dikshit, Shri Sandeep Dubey, Shri Nishikant Dudhgaonkar, Shri Ganeshrao Nagorao Dutt, Shrimati Priya Elangovan, Shri T.K.S. Engti, Shri Biren Singh Ering, Shri Ninong Gadhvi, Shri Mukesh Bhairavdanji Gaikwad, Shri Eknath Mahadeo Gandhi, Shri Dilipkumar Mansukhlal Gandhi, Shrimati Maneka Gandhi, Shrimati Sonia Gandhiselvan, Shri S. Gavit, Shri Manikrao Hodlya Gawali, Shrimati Bhavana Patil Geete, Shri Anant Gangaram Ghatowar, Shri Paban Singh Gogoi, Shri Dip Gohain, Shri Rajen Gouda, Shri Shivarama Guddu, Shri Premchand Gulshan, Shrimati Paramjit Kaur Haldar, Dr. Sucharu Ranjan Haque, Shri Mohd. Asrarul Hari, Shri Sabbam Hassan, Dr. Monazir Hossain, Shri Abdul Mannan Hussain, Shri Ismail Jadhav, Shri Baliram Jagannath, Dr. Manda Jagathrakshakan, Dr. S. Jahan, Shrimati Kaisar Jain, Shri Pradeep Jaiswal, Dr. Sanjay Jaiswal, Shri Shriprakash Jakhar, Shri Badri Ram Jardosh, Shrimati Darshana Jat, Shrimati Poonam Veljibhai Jatua, Shri Choudhury Mohan Jawale, Shri Haribhau Jena, Shri Mohan Jena, Shri Srikant Jeyadurai, Shri S. R. Jhansi Lakshmi, Shrimati Botcha Jigajinagi, Shri Ramesh Jindal, Shri Naveen Joshi, Dr. C.P. Joshi, Dr. Murli Manohar Joshi, Shri Kailash *Joshi, Shri Mahesh Joshi, Shri Pralhad Judev, Shri Dilip Singh Kachhadia, Shri Naranbhai Kashyap, Shri Virender Kaswan, Shri Ram Singh Kataria, Shri Lalchand Kateel, Shri Nalin Kumar Kaur, Shrimati Preneet Kaypee, Shri Mohinder Singh Khaire, Shri Chandrakant Khan, Shri Hassan Khandela, Shri Mahadeo Singh Kharge, Shri Mallikarjun Khatri, Dr. Nirmal Khursheed, Shri Salman Killi, Dr. Kruparani Kowase, Shri Marotrao Sainuji Krishnasswamy, Shri M. Kumar, Shri Kaushalendra Kumar, Shri P. Kumar, Shri Ramesh Kumar, Shri Virendra Kumar, Shri Vishwa Mohan Kumari, Shrimati Chandresh Kumari, Shrimati Putul Kurup, Shri N. Peethambara Laguri, Shri Yashbant Lakshmi, Shrimati Panabaka Lalu Prasad, Shri Madam, Shri Vikrambhai Arjanbhai Mahajan, Shrimati Sumitra Mahant, Dr. Charan Das Maharaj, Shri Satpal Mahato, Shri Baidyanath Prasad Mahtab, Shri Bhartruhari Majhi, Shri Pradeep Maken, Shri Ajay Mani, Shri Jose K. Manjhi, Shri Hari Maran, Shri Dayanidhi Masram, Shri Basori Singh Mcleod, Shrimati Ingrid Meena, Shri Namo Narain Meena, Shri Raghuvir Singh Meghe, Shri Datta Meghwal, Shri Arjun Ram Meghwal, Shri Bharat Ram Meinya, Dr. Thokchom Mirdha, Dr. Jyoti Mishra, Shri Govind Prasad Mishra, Shri Mahabal Mitra, Shri Somen Moily, Shri M. Veerappa Mukherjee, Shri Pranab Munda, Shri Karia Muttemwar, Shri Vilas Naik, Dr. Sanjeev Ganesh Naik, Shri P. Balram Naik, Shri Shripad Yesso Namdhari, Shri Inder Singh Napoleon, Shri D. Narah, Shrimati Ranee Narayanrao, Shri Sonawane Pratap Narayanasamy, Shri V. Naskar, Shri Gobinda Chandra Natrajan, Kumari Meenakshi Nirupam, Shri Sanjay Noor, Kumari Mausam Ola, Shri Sis Ram *Owaisi, Shri Asaduddin Pal, Shri Jagdambika Pal, Shri Rajaram Pala, Shri Vincent H. Palanimanickam, Shri S.S. Pandey, Dr. Vinay Kumar Pandey, Kumari Saroj Pandey, Shri Ravindra Kumar Pangi, Shri Jayaram Paranjpe, Shri Anand Prakash Paswan, Shri Kamlesh Patel, Shri Devji M. Patel, Shri Kishanbhai V. Patel, Shri Lalubhai Babubhai Patel, Shri Praful Patel, Shri Somabhai Gandalal Koli Patel, Shrimati Jayshreeben Pathak, Shri Harin Patil, Dr. Padmasinha Bajirao Patil, Shri A.T. Nana Patil, Shri C.R. Patil, Shri Sanjay Dina Patil, Shri Pratik Paul, Shri Tapas Pawar, Shri Sharad Potai, Shri Sohan Prabhakar, Shri Ponnam Pradhan, Shri Amarnath Pradhan, Shri Nityananda Punia, Shri P. L. Purandeswari, Shrimati D. Purkayastha, Shri Kabindra Raghavan, Shri M.K. Raghavendra, Shri B.Y. Rahman, Shri Abdul Rai, Shri Prem Das Rajagopal, Shri L. Rajendran, Shri C. Raju, Shri M.M. Pallam Rajukhedi, Shri Gajendra Singh Ram, Shri Purnmasi Ramachandran, Shri Mullappally Ramasubbu, Shri S.S. Ramshankar, Prof. Rana, Shri Jagdish Singh Rana, Shri Rajendrasinh Rane, Shri Nilesh Narayan Rao, Dr. K.S. Rao, Shri K. Narayan Rao, Shri Nama Nageswara Rao, Shri Rayapati Sambasiva Rathod, Shri Ramesh Rathwa, Shri Ramsinh Rawat, Shri Harish Ray, Shri Bishnu Pada Ray, Shri Rudramadhab Reddy, Shri Anantha Venkatarami Reddy, Shri K.J.S.P Reddy, Shri M. Venugopala Reddy, Shri M. Sreenivasulu Reddy, Shri S. Jaipal Reddy, Shri S.P.Y. Roy, Prof. Saugata Roy, Shrimati Shatabdi Sahay, Shri Subodh Kant Sahu, Shri Chandu Lal Sai, Shri Vishnu Dev Sai Prathap, Shri A. Sangma, Kumari Agatha Sanjoy, Shri Takam Sardinha, Shri Francisco Cosme Sayeed, Shri Hamdullah Scindia, Shri Jyotiraditya M. Scindia, Shrimati Yashodhara Raje Selja, Kumari Semmalai, Shri S. Sethi, Shri Arjun Charan Shanavas, Shri M.I. Shariq, Shri S.D. Sharma, Shri Jagdish *Sharma, Shri Madan Lal Shekhawat, Shri Gopal Singh Shetkar, Shri Suresh Kumar Shinde, Shri Sushilkumar *Shivaji, Shri Adhalrao Patil Shivkumar, Shri K. alias J.K. Ritheesh Shukla, Shri Balkrishna Khanderao Sibal, Shri Kapil Siddeshwara, Shri G.M. Singh, Chaudhary Lal Singh, Dr. Bhola Singh, Dr. Raghuvansh Prasad Singh, Dr. Sanjay Singh, Rao Inderjit Singh, Shri Ajit Singh, Shri Bhoopendra Singh, Shri Dushyant Singh, Shri Ganesh Singh, Shri Ijyaraj Singh, Shri Jaswant Singh, Shri Jitendra Singh, Shri Murari Lal Singh, Shri N. Dharam Singh, Shri Pashupati Nath Singh, Shri Pradeep Kumar Singh, Shri R.P.N. Singh, Shri Radha Mohan Singh, Shri Rajiv Ranjan Singh alias Lalan Singh, Shri Rajnath Singh, Shri Rakesh Singh, Shri Sukhdev Singh, Shri Sushil Kumar Singh, Shri Uday Singh, Shri Uday Pratap Singh, Shri Vijay Bahadur *Singh, Shri Virbhadra Singh, Shrimati Meena Singh, Shrimati Rajesh Nandini Singla, Shri Vijay Inder Sinha, Shri Yashwant Siricilla, Shri Rajaiah Sivaprasad, Dr. N. Sivasami, Shri C. Solanki, Dr. Kirit Premjibhai Solanki, Shri Bharatsinh Solanki, Shri Makansingh Sugavanam, Shri E.G. Suklabaidya, Shri Lalit Mohan Sule, Shrimati Supriya Sushant, Dr. Rajan Swamy, Shri Janardhana Swaraj, Shrimati Sushma Tagore, Shri Manicka Tamta, Shri Pradeep Tandon, Shri Lalji Tandon, Shrimati Annu Tanwar, Shri Ashok Taviad, Dr. Prabha Kishor Taware, Shri Suresh Kashinath Tewari, Shri Manish Thamaraiselvan, Shri R. Thambidurai, Dr. M. Tharoor, Dr. Shashi Thirumaavalavan, Shri Thol Thomas, Prof. K.V. Thomas, Shri P.T. Tirath, Shrimati Krishna Tiwari , Shri Bhisma Shankar alias Kushal Tomar, Shri Narendra Singh Toppo, Shri Joseph Tudu, Shri Laxman Udasi, Shri Shivkumar Vardhan, Shri Harsh Vasava, Shri Mansukhbhai D. Venugopal, Dr. P. Venugopal, Shri D. Verma, Shri Sajjan Viswanathan, Shri P. Vivekanand, Dr. G. Vundavalli, Shri Aruna Kumar Vyas, Dr. Girija Wakchaure, Shri Bhausaheb Rajaram Wasnik, Shri Mukul Yadav, Prof. Ranjan Prasad Yadav, Shri Arun Yadav, Shri Dinesh Chandra Yadav, Shri Hukmadeo Narayan Yadav, Shri Madhusudan Yadav, Shri Sharad NOES Acharia, Shri Basu Deb Bauri, Shrimati Susmita Biju, Shri P.K. Devegowda, Shri H.D. Dome, Dr. Ram Chandra Haque, Sk. Saidul Lingam, Shri P. Majumdar, Shri Prasanta Kumar Malik, Shri Sakti Mohan Natarajan, Shri P.R. Panda, Shri Prabodh Rajesh, Shri M.B. Roy, Shri Mahendra Kumar Sampath, Shri A. Singh, Shri Jagdanand Tirkey, Shri Manohar MADAM SPEAKER: Subject to correction *, the result of the division is: Ayes: 369 Noes: 016 The motion is carried by a majority of the total membership of the House and by a majority of not less than two-thirds of the Members present and voting. The motion was adopted. Clause 2 was added to the Bill. Clause 3 Insertion of new part IX B MADAM SPEAKER: There is a Government amendment to clause 3. Now, the Minister to move Amendment No. 4. Amendment made:

Page 5, line 33, --

for “the Constitution (One Hundred and Eleventh Amendment) Act, 2009”.

substitute“the Constitution (Ninety-seventh Amendment) Act, 2011”. (4) (Shri Sharad Pawar) MADAM SPEAKER: Advocate A. Sampath has tabled notice for six amendments to Clause 3. Shri Sampath, are you moving your amendment numbers 7 to 12? SHRI A. SAMPATH (ATTINGAL): Madam Speaker, I request your permission to move these amendments because these amendments are very very important. I request your permission to move them. I press the amendments. Thank you. Page 2, line 18,--

after “any other person to be elected” insert “or nominated”. (7) Page 3, line 14,--

after “the election of a board shall be conducted” insert “atleast 3 months”. (8) Page 3, line 25,--

after “six months” insert “in total during the tenure of a board”. (9) Page 3, line 35,--


    

          for “shall not”   

          substitute “may”.    (10)   

    

Page 3, line 36,--

after “or kept under suspension” insert “even”. (11) Page 3, line 37,--

after “by the Government” insert “if any of the provisions of sub-clauses (i) to (v) of clause (1) of article 243ZL is violated”. (12) MADAM SPEAKER: I shall now put Amendment Nos. 7 to 12 moved by Shri A. Sampath to the vote of the House. The amendments were put and negatived. MADAM SPEAKER: The Lobbies are already cleared. … (Interruptions)

MADAM SPEAKER: I shall now put clause 3, as amended, to the vote of the House. … (Interruptions)

अध्यक्ष महोदया: शांत हो जाएं, क्या कर रहे हैं। ...( व्यवधान)

अध्यक्ष महोदया: कृपया शांति से बैठें। हम संविधान में संशोधन कर रहे हैं, ज़रा शांत हो जाएं और शोर न करें। ...( व्यवधान)

MADAM SPEAKER: Please, let us have order in the House. What is this happening? Why are you standing? Who is standing? Please sit down. Next time, I am not going to wait and I will go on reading. The Lobbies are already cleared. I shall now put clause 3, as amended, to the vote of the House. The question is:

“That clause 3, as amended, stand part of the Bill.” The Lok Sabha divided:

DIVISION NO. 4 11.57 hrs. AYES Aaron Rashid, Shri J.M. Adhi Sankar, Shri Aditya Nath, Yogi Adsul, Shri Anandrao Advani, Shri L.K. Agrawal, Shri Rajendra Ahamed, Shri E. Ahir, Shri Hansraj G. Ahmed, Shri Sultan Ajmal, Shri Badruddin Alagiri, Shri S. Amlabe, Shri Narayan Singh *Anandan, Shri M. Ananth Kumar, Shri Antony, Shri Anto Argal, Shri Ashok Awale, Shri Jaywant Gangaram Azad, Shri Kirti Azharuddin, Mohammed Baalu, Shri T.R. ‘Baba’, Shri K.C. Singh Babar, Shri Gajanan D. Babbar, Shri Raj Badal, Shrimati Harsimrat Kaur Baghel, Shrimati Sarika Devendra Singh Bahuguna, Shri Vijay Bairwa, Shri Khiladi Lal Bais, Shri Ramesh Baite, Shri Thangso Baitha, Shri Kameshwar Bajwa, Shri Pratap Singh *Bakshi, Shri Subrata Bandyopadhyay, Shri Sudip Banerjee, Shri Ambica Banerjee, Shri Kalyan Bansal, Shri Pawan Kumar Bapiraju , Shri K. Basavaraj, Shri G. S. Basheer, Shri Mohammed E.T. Baske, Shri Pulin Bihari Bauri, Shrimati Susmita Beg, Dr. Mirza Mehboob Besra, Shri Devidhan Bhadana, Shri Avtar Singh Bhagat, Shri Sudarshan Bhagora, Shri Tara Chand Bhaiya, Shri Shivraj Bhujbal, Shri Sameer Bhuria, Shri Kanti Lal Biju, Shri P.K. Bishnoi, Shri Kuldeep Bundela, Shri Jitendra Singh Bwiswmuthiary, Shri Sansuma Khunggur Chacko, Shri P.C. Chang, Shri C.M. Chakravarty, Shrimati Bijoya Chaudhary, Dr. Tushar Chaudhary, Shri Jayant Chauhan, Shri Mahendrasinh P. Chauhan, Shri Prabhatsinh P. Chauhan, Shri Sanjay Singh Chavan, Shri Harishchandra Chidambaram, Shri P. Chinta Mohan, Dr. Chitthan, Shri N.S.V. Choudhary, Shri Bhudeo Choudhary, Shri Harish Choudhary, Shri Nikhil Kumar Choudhry, Shrimati Shruti Chowdhary, Shrimati Santosh Chowdhury, Shri Adhir ‘Commando’, Shri Kamal Kishor Das, Shri Bhakta Charan Das, Shri Ram Sundar Dasmunsi, Shrimati Deepa Dastidar, Dr. Kakoli Ghosh De, Dr. Ratna Deka, Shri Ramen Deora, Shri Milind Deshmukh, Shri K.D. Devi, Shrimati Ashwamedh Devi, Shrimati Rama Devegowda, Shri H.D. Dhanapalan, Shri K. P. Dhotre, Shri Sanjay Dhruvanarayana, Shri R. Dhurve, Shrimati Jyoti Dias, Shri Charles Dikshit, Shri Sandeep Dome, Dr. Ram Chandra Dubey, Shri Nishikant Dutt, Shrimati Priya Elangovan, Shri T.K.S. Engti, Shri Biren Singh Ering, Shri Ninong Gadhvi, Shri Mukesh Bhairavdanji Gaikwad, Shri Eknath Mahadeo Gandhi, Shri Dilipkumar Mansukhlal Gandhi, Shrimati Maneka Gandhi, Shrimati Sonia Gandhiselvan, Shri S. Gavit, Shri Manikrao Hodlya Gawali, Shrimati Bhavana Patil Geete, Shri Anant Gangaram Ghatowar, Shri Paban Singh Gogoi, Shri Dip Gohain, Shri Rajen Gouda, Shri Shivarama Guddu, Shri Premchand Gulshan, Shrimati Paramjit Kaur Haldar, Dr. Sucharu Ranjan Haque, Shri Mohd. Asrarul Haque, Sk. Saidul Hari, Shri Sabbam Hassan, Dr. Monazir Hossain, Shri Abdul Mannan Hussain, Shri Ismail Jadhav, Shri Baliram Jagannath, Dr. Manda Jagathrakshakan, Dr. S. Jain, Shri Pradeep Jaiswal, Dr. Sanjay Jaiswal, Shri Shriprakash Jakhar, Shri Badri Ram Jardosh, Shrimati Darshana Jat, Shrimati Poonam Veljibhai Jatua, Shri Choudhury Mohan Jawale, Shri Haribhau Jena, Shri Mohan Jena, Shri Srikant Jeyadurai, Shri S. R. Jhansi Lakshmi, Shrimati Botcha Jigajinagi, Shri Ramesh Jindal, Shri Naveen Joshi, Dr. C.P. Joshi, Dr. Murli Manohar Joshi, Shri Kailash Joshi, Shri Mahesh Joshi, Shri Pralhad Judev, Shri Dilip Singh Kachhadia, Shri Naranbhai Kashyap, Shri Virender Kaswan, Shri Ram Singh Kataria, Shri Lalchand Kateel, Shri Nalin Kumar Kaur, Shrimati Preneet Kaypee, Shri Mohinder Singh Khaire, Shri Chandrakant Khandela, Shri Mahadeo Singh Kharge, Shri Mallikarjun Khatri, Dr. Nirmal Khursheed, Shri Salman Killi, Dr. Kruparani Kowase, Shri Marotrao Sainuji Krishnasswamy, Shri M. Kumar, Shri Kaushalendra Kumar, Shri Ramesh Kumar, Shri Virendra Kumar, Shri Vishwa Mohan Kumari, Shrimati Chandresh Kumari, Shrimati Putul Kurup, Shri N. Peethambara Laguri, Shri Yashbant Lakshmi, Shrimati Panabaka Lalu Prasad, Shri Lingam, Shri P. Madam, Shri Vikrambhai Arjanbhai Mahajan, Shrimati Sumitra Mahant, Dr. Charan Das Maharaj, Shri Satpal Mahato, Shri Baidyanath Prasad Mahato, Shri Narahari Mahtab, Shri Bhartruhari Majhi, Shri Pradeep Majumdar, Shri Prasanta Kumar Maken, Shri Ajay Malik, Shri Sakti Mohan Mani, Shri Jose K. Manjhi, Shri Hari Maran, Shri Dayanidhi Masram, Shri Basori Singh Mcleod, Shrimati Ingrid Meena, Shri Namo Narain Meena, Shri Raghuvir Singh Meghe, Shri Datta Meghwal, Shri Arjun Ram Meghwal, Shri Bharat Ram Meinya, Dr. Thokchom Mirdha, Dr. Jyoti Mishra, Shri Govind Prasad Mishra, Shri Mahabal Mitra, Shri Somen Moily, Shri M. Veerappa Mukherjee, Shri Pranab Munda, Shri Karia Muttemwar, Shri Vilas Naik, Dr. Sanjeev Ganesh Naik, Shri P. Balram Naik, Shri Shripad Yesso Namdhari, Shri Inder Singh Napoleon, Shri D. Narah, Shrimati Ranee Narayanrao, Shri Sonawane Pratap Narayanasamy, Shri V. Naskar, Shri Gobinda Chandra Natarajan, Shri P.R. Natrajan, Kumari Meenakshi Nirupam, Shri Sanjay Nishad, Capt. Jai Narain Prasad Noor, Kumari Mausam Ola, Shri Sis Ram Owaisi, Shri Asaduddin Pal, Shri Jagdambika Pal, Shri Rajaram Pala, Shri Vincent H. Palanimanickam, Shri S.S. Panda, Shri Prabodh Pandey, Dr. Vinay Kumar Pandey, Kumari Saroj Pandey, Shri Gorakhnath Pandey, Shri Rakesh Pandey, Shri Ravindra Kumar Pangi, Shri Jayaram Paranjpe, Shri Anand Prakash Paswan, Shri Kamlesh Patel, Shri Devji M. Patel, Shri Kishanbhai V. Patel, Shri Lalubhai Babubhai Patel, Shri Praful Patel, Shri Somabhai Gandalal Koli Patel, Shrimati Jayshreeben Pathak, Shri Harin Patil, Dr. Padmasinha Bajirao Patil, Shri A.T. Nana Patil, Shri C.R. Patil, Shri Sanjay Dina Patil, Shri Pratik Patle, Shrimati Kamla Devi Paul, Shri Tapas Pawar, Shri Sharad *Potai, Shri Sohan Prabhakar, Shri Ponnam Pradhan, Shri Amarnath Pradhan, Shri Nityananda Punia, Shri P. L. Purandeswari, Shrimati D. Purkayastha, Shri Kabindra Raghavan, Shri M.K. Raghavendra, Shri B.Y. Rahman, Shri Abdul Rajagopal, Shri L. Rajesh, Shri M.B. Raju, Shri M.M. Pallam Rajukhedi, Shri Gajendra Singh Ram, Shri Purnmasi Ramachandran, Shri Mullappally Ramasubbu, Shri S.S. Ramshankar, Prof. Rana, Shri Jagdish Singh Rana, Shri Rajendrasinh Rane, Shri Nilesh Narayan Rao, Dr. K.S. Rao, Shri Nama Nageswara Rao, Shri Rayapati Sambasiva Rathod, Shri Ramesh Rathwa, Shri Ramsinh Rawat, Shri Ashok Kumar Rawat, Shri Harish Ray, Shri Bishnu Pada Ray, Shri Rudramadhab Reddy, Shri Anantha Venkatarami Reddy, Shri K.J.S.P Reddy, Shri M. Venugopala Reddy, Shri M. Sreenivasulu Reddy, Shri S. Jaipal Reddy, Shri S.P.Y. Roy, Prof. Saugata Roy, Shri Mahendra Kumar Roy, Shrimati Shatabdi Saha, Dr. Anup Kumar Sahay, Shri Subodh Kant Sahu, Shri Chandu Lal Sai, Shri Vishnu Dev Sai Prathap, Shri A. Sampath, Shri A. Sangma, Kumari Agatha Sanjoy, Shri Takam Sardinha, Shri Francisco Cosme Sayeed, Shri Hamdullah Scindia, Shri Jyotiraditya M. Scindia, Shrimati Yashodhara Raje Selja, Kumari Semmalai, Shri S. Sethi, Shri Arjun Charan Shanavas, Shri M.I. Shariq, Shri S.D. Sharma, Shri Jagdish Sharma, Shri Madan Lal Shekhawat, Shri Gopal Singh Shetkar, Shri Suresh Kumar Shinde, Shri Sushilkumar Shivaji, Shri Adhalrao Patil Shivkumar, Shri K. alias J.K. Ritheesh Shukla, Shri Balkrishna Khanderao Sibal, Shri Kapil Siddeshwara, Shri G.M. Singh, Chaudhary Lal Singh, Dr. Bhola Singh, Dr. Sanjay Singh, Rao Inderjit Singh, Shri Ajit Singh, Shri Bhoopendra Singh, Shri Dushyant Singh, Shri Ganesh Singh, Shri Ijyaraj Singh, Shri Jaswant Singh, Shri Jitendra Singh, Shri Murari Lal Singh, Shri N. Dharam Singh, Shri Pradeep Kumar Singh, Shri R.P.N. Singh, Shri Radha Mohan Singh, Shri Rajiv Ranjan Singh alias Lalan Singh, Shri Rajnath Singh, Shri Rakesh Singh, Shri Sukhdev *Singh, Shri Sushil Kumar Singh, Shri Uday Singh, Shri Uday Pratap Singh, Shri Vijay Bahadur Singh, Shri Virbhadra Singh, Shrimati Meena Singh, Shrimati Rajesh Nandini Singla, Shri Vijay Inder Sinha, Shri Yashwant Siricilla, Shri Rajaiah Sivaprasad, Dr. N. Solanki, Dr. Kirit Premjibhai Solanki, Shri Bharatsinh Solanki, Shri Makansingh *Sugavanam, Shri E.G. Suklabaidya, Shri Lalit Mohan Sule, Shrimati Supriya Swamy, Shri Janardhana Swaraj, Shrimati Sushma Tagore, Shri Manicka Tamta, Shri Pradeep Tandon, Shri Lalji Tandon, Shrimati Annu Tanwar, Shri Ashok Taviad, Dr. Prabha Kishor Taware, Shri Suresh Kashinath Tewari, Shri Manish Thamaraiselvan, Shri R. Thambidurai, Dr. M. Tharoor, Dr. Shashi Thirumaavalavan, Shri Thol Thomas, Prof. K.V. Thomas, Shri P.T. Tirath, Shrimati Krishna Tomar, Shri Narendra Singh Toppo, Shri Joseph Tudu, Shri Laxman Udasi, Shri Shivkumar Vardhan, Shri Harsh Vasava, Shri Mansukhbhai D. Venugopal, Shri D. Verma, Shri Sajjan Viswanathan, Shri P. Vivekanand, Dr. G. Vundavalli, Shri Aruna Kumar Vyas, Dr. Girija Wasnik, Shri Mukul Yadav, Prof. Ranjan Prasad Yadav, Shri Arun Yadav, Shri Dinesh Chandra Yadav, Shri Hukmadeo Narayan Yadav, Shri Madhusudan Yadav, Shri Sharad NOES Acharia, Shri Basu Deb Barq, Dr. Shafiqur Rehman Devegowda, Shri H.D. Dudhgaonkar, Shri Ganeshrao Nagoroa Kumar, Shri P. Venugopal, Dr. P. MADAM SPEAKER: Subject to correction*, the result of the division is: Ayes: 374 Noes: 007 The motion is carried by a majority of the total membership of the House and by a majority of not less than two-thirds of the Members present and voting. The motion was adopted. Clause 3, as amended, was added to the Bill. Clause 1 Short Title and Commencement MADAM SPEAKER: There is a Government amendment to clause 1. Now, the Minister to move Amendment No. 2. Amendment made:

Page 1, lines 3 and 4, -- for “the Constitution (One Hundred and Eleventh Amendment) Act, 2009” substitute“the Constitution (Ninety-seventh Amendment) Act, 2011”. (2) (Shri Sharad Pawar) 12.00 hrs. MADAM SPEAKER: The Lobbies have already been cleared.

The question is:

“That clause 1, as amended, stand part of the Bill” The Lok Sabha divided:

DIVISION NO. 5 12.0¼ hrs. AYES Aaron Rashid, Shri J.M. Acharia, Shri Basu Deb Adhi Sankar, Shri Aditya Nath, Yogi Adsul, Shri Anandrao Advani, Shri L.K. Agrawal, Shri Rajendra Ahamed, Shri E. Ahir, Shri Hansraj G. Ahmed, Shri Sultan Ajmal, Shri Badruddin Alagiri, Shri S. Amlabe, Shri Narayan Singh Anandan, Shri M. Ananth Kumar, Shri Angadi, Shri Suresh Antony, Shri Anto Argal, Shri Ashok Awale, Shri Jaywant Gangaram Azad, Shri Kirti Azharuddin, Mohammed Baalu, Shri T.R. ‘Baba’, Shri K.C. Singh Babar, Shri Gajanan D. Babbar, Shri Raj Badal, Shrimati Harsimrat Kaur Baghel, Shrimati Sarika Devendra Singh Bahuguna, Shri Vijay Bairwa, Shri Khiladi Lal Bais, Shri Ramesh Baite, Shri Thangso Baitha, Shri Kameshwar Bajwa, Shri Pratap Singh *Bakshi, Shri Subrata Bandyopadhyay, Shri Sudip Banerjee, Shri Ambica Banerjee, Shri Kalyan Bansal, Shri Pawan Kumar Bapiraju , Shri K. Basavaraj, Shri G. S. Basheer, Shri Mohammed E.T. Baske, Shri Pulin Bihari Beg, Dr. Mirza Mehboob Besra, Shri Devidhan Bhadana, Shri Avtar Singh Bhagat, Shri Sudarshan Bhagora, Shri Tara Chand Bhaiya, Shri Shivraj Bhujbal, Shri Sameer Bhuria, Shri Kanti Lal Biju, Shri P.K. Bishnoi, Shri Kuldeep Bundela, Shri Jitendra Singh Bwiswmuthiary, Shri Sansuma Khunggur Chacko, Shri P.C. Chang, Shri C.M. Chakravarty, Shrimati Bijoya Chaudhary, Shri Arvind Kumar Chaudhary, Dr. Tushar Chaudhary, Shri Jayant Chauhan, Shri Dara Singh Chauhan, Shri Prabhatsinh P. Chauhan, Shri Sanjay Singh Chavan, Shri Harishchandra Chidambaram, Shri P. Chinta Mohan, Dr. Chitthan, Shri N.S.V. Choudhary, Shri Bhudeo Choudhary, Shri Harish Choudhary, Shri Nikhil Kumar Choudhry, Shrimati Shruti Chowdhary, Shrimati Santosh Chowdhury, Shri Adhir ‘Commando’, Shri Kamal Kishor Das, Shri Bhakta Charan Das, Shri Ram Sundar Dasmunsi, Shrimati Deepa Dastidar, Dr. Kakoli Ghosh Deka, Shri Ramen Deora, Shri Milind Deshmukh, Shri K.D. Devegowda, Shri H.D. Devi, Shrimati Ashwamedh Devi, Shrimati Rama Dhanapalan, Shri K. P. Dhotre, Shri Sanjay Dhruvanarayana, Shri R. Dhurve, Shrimati Jyoti Dias, Shri Charles Dikshit, Shri Sandeep Dome, Dr. Ram Chandra Dubey, Shri Nishikant Dudhgaonkar, Shri Ganeshrao Nagorao Dutt, Shrimati Priya Elangovan, Shri T.K.S. Engti, Shri Biren Singh Ering, Shri Ninong Gadhvi, Shri Mukesh Bhairavdanji Gaikwad, Shri Eknath Mahadeo Gandhi, Shri Dilipkumar Mansukhlal Gandhi, Shrimati Maneka Gandhi, Shrimati Sonia Gandhiselvan, Shri S. Gavit, Shri Manikrao Hodlya Gawali, Shrimati Bhavana Patil Geete, Shri Anant Gangaram Ghatowar, Shri Paban Singh Gogoi, Shri Dip Gohain, Shri Rajen Gouda, Shri Shivarama Guddu, Shri Premchand Gulshan, Shrimati Paramjit Kaur Haldar, Dr. Sucharu Ranjan Haque, Shri Mohd. Asrarul Hari, Shri Sabbam Hasan, Shrimati Tabassum *Hassan, Dr. Monazir Hossain, Shri Abdul Mannan Hussain, Shri Ismail Jadhao, Shri Prataprao Ganpatrao Jadhav, Shri Baliram Jagannath, Dr. Manda Jagathrakshakan, Dr. S. Jahan, Shrimati Kaisar Jain, Shri Pradeep Jaiswal, Dr. Sanjay Jaiswal, Shri Gorakh Prasad Jaiswal, Shri Shriprakash Jakhar, Shri Badri Ram Jardosh, Shrimati Darshana Jat, Shrimati Poonam Veljibhai Jatua, Shri Choudhury Mohan Jawale, Shri Haribhau Jena, Shri Mohan Jena, Shri Srikant Jeyadurai, Shri S. R. Jhansi Lakshmi, Shrimati Botcha Jindal, Shri Naveen Joshi, Dr. C.P. Joshi, Dr. Murli Manohar Joshi, Shri Kailash Joshi, Shri Mahesh Joshi, Shri Pralhad Judev, Shri Dilip Singh Kachhadia, Shri Naranbhai Karunakaran, Shri P. Karwariya, Shri Kapil Muni Kashyap, Shri Virender Kaswan, Shri Ram Singh Kataria, Shri Lalchand Kateel, Shri Nalin Kumar Kaur, Shrimati Preneet Kaypee, Shri Mohinder Singh Khaire, Shri Chandrakant Khan, Shri Hassan Khandela, Shri Mahadeo Singh Kharge, Shri Mallikarjun Khatri, Dr. Nirmal Khursheed, Shri Salman Killi, Dr. Kruparani Kowase, Shri Marotrao Sainuji Krishnasswamy, Shri M. Kumar, Shri Kaushalendra Kumar, Shri P. Kumar, Shri Ramesh Kumar, Shri Virendra Kumari, Shrimati Chandresh Kumari, Shrimati Putul Kurup, Shri N. Peethambara Laguri, Shri Yashbant Lakshmi, Shrimati Panabaka Lalu Prasad, Shri Lingam, Shri P. Madam, Shri Vikrambhai Arjanbhai Mahajan, Shrimati Sumitra Mahant, Dr. Charan Das Maharaj, Shri Satpal Mahato, Shri Narahari Mahtab, Shri Bhartruhari Majhi, Shri Pradeep Maken, Shri Ajay Malik, Shri Sakti Mohan Mani, Shri Jose K. Manjhi, Shri Hari Maran, Shri Dayanidhi Masram, Shri Basori Singh Mcleod, Shrimati Ingrid Meena, Shri Namo Narain Meena, Shri Raghuvir Singh Meghe, Shri Datta Meghwal, Shri Arjun Ram Meghwal, Shri Bharat Ram Meinya, Dr. Thokchom Mirdha, Dr. Jyoti Mishra, Shri Mahabal Mitra, Shri Somen Moily, Shri M. Veerappa Mukherjee, Shri Pranab Munda, Shri Karia Muttemwar, Shri Vilas Nagar, Shri Surendra Singh Naik, Dr. Sanjeev Ganesh Naik, Shri P. Balram Naik, Shri Shripad Yesso Namdhari, Shri Inder Singh Napoleon, Shri D. Narah, Shrimati Ranee Narayanrao, Shri Sonawane Pratap Narayanasamy, Shri V. Naskar, Shri Gobinda Chandra Natrajan, Kumari Meenakshi Nirupam, Shri Sanjay Nishad, Capt. Jai Narain Prasad Noor, Kumari Mausam Ola, Shri Sis Ram Owaisi, Shri Asaduddin Pal, Shri Jagdambika Pal, Shri Rajaram Pala, Shri Vincent H. Palanimanickam, Shri S.S. Panda, Shri Prabodh Pandey, Dr. Vinay Kumar Pandey, Shri Gorakhnath Pandey, Shri Rakesh Pandey, Kumari Saroj Pandey, Shri Ravindra Kumar Pangi, Shri Jayaram Paranjpe, Shri Anand Prakash Paswan, Shri Kamlesh Patel, Shri Devji M. Patel, Shri Kishanbhai V. Patel, Shri Lalubhai Babubhai Patel, Shri Praful Patel, Shri Somabhai Gandalal Koli Patel, Shrimati Jayshreeben Pathak, Shri Harin Patil, Shri A.T. Nana Patil, Shri C.R. Patil, Shri Sanjay Dina Patil, Shri Pratik Patle, Shrimati Kamla Devi Paul, Shri Tapas Pawar, Shri Sharad Potai, Shri Sohan Prabhakar, Shri Ponnam Pradhan, Shri Amarnath Pradhan, Shri Nityananda Punia, Shri P. L. Purandeswari, Shrimati D. Purkayastha, Shri Kabindra Raghavan, Shri M.K. Raghavendra, Shri B.Y. Rahman, Shri Abdul Rai, Shri Prem Das Rajagopal, Shri L. Rajendran, Shri C. Rajesh, Shri M.B. Raju, Shri M.M. Pallam Rajukhedi, Shri Gajendra Singh Ram, Shri Purnmasi Ramachandran, Shri Mullappally Ramasubbu, Shri S.S. Ramshankar, Prof. Rana, Shri Jagdish Singh Rana, Shri Kadir Rana, Shri Rajendrasinh Rane, Shri Nilesh Narayan Rao, Dr. K.S. Rao, Shri K. Narayan Rao, Shri Nama Nageswara Rao, Shri Rayapati Sambasiva Rathod, Shri Ramesh Rathwa, Shri Ramsinh Rawat, Shri Ashok Kumar Rawat, Shri Harish Ray, Shri Bishnu Pada Ray, Shri Rudramadhab Reddy, Shri Anantha Venkatarami Reddy, Shri K.J.S.P Reddy, Shri M. Venugopala Reddy, Shri M. Sreenivasulu Reddy, Shri S. Jaipal Reddy, Shri S.P.Y. Roy, Prof. Saugata Roy, Shri Mahendra Kumar Roy, Shrimati Shatabdi Sahay, Shri Subodh Kant Sahu, Shri Chandu Lal Sai, Shri Vishnu Dev Sai Prathap, Shri A. Sampath, Shri A. Sangma, Kumari Agatha Sanjoy, Shri Takam Sardinha, Shri Francisco Cosme Sayeed, Shri Hamdullah *Scindia, Shri Jyotiraditya M. Scindia, Shrimati Yashodhara Raje Selja, Kumari Semmalai, Shri S. Sethi, Shri Arjun Charan Shanavas, Shri M.I. Shariq, Shri S.D. Sharma, Shri Jagdish Sharma, Shri Madan Lal Shekhawat, Shri Gopal Singh Shetkar, Shri Suresh Kumar Shinde, Shri Sushilkumar Shivaji, Shri Adhalrao Patil Shivkumar, Shri K. alias J.K. Ritheesh Shukla, Shri Balkrishna Khanderao Sibal, Shri Kapil Siddeshwara, Shri G.M. Singh, Chaudhary Lal Singh, Dr. Bhola Singh, Dr. Raghuvansh Prasad Singh, Dr. Sanjay Singh, Rao Inderjit Singh, Shri Ajit Singh, Shri Bhoopendra Singh, Shri Dushyant Singh, Shri Ganesh Singh, Shri Ijyaraj Singh, Shri Jagdanand Singh, Shri Jitendra Singh, Shri Murari Lal Singh, Shri N. Dharam Singh, Shri Pashupati Nath Singh, Shri Pradeep Kumar Singh, Shri R.P.N. Singh, Shri Radha Mohan Singh, Shri Rajiv Ranjan Singh alias Lalan Singh, Shri Rajnath Singh, Shri Rakesh Singh, Shri Sukhdev Singh, Shri Sushil Kumar Singh, Shri Uday Singh, Shri Uday Pratap Singh, Shri Vijay Bahadur Singh, Shri Virbhadra Singh, Shrimati Meena Singh, Shrimati Rajesh Nandini Singla, Shri Vijay Inder Sinha, Shri Yashwant Siricilla, Shri Rajaiah Sivaprasad, Dr. N. Sivasami, Shri C. Solanki, Dr. Kirit Premjibhai Solanki, Shri Bharatsinh Solanki, Shri Makansingh Sugavanam, Shri E.G. Suklabaidya, Shri Lalit Mohan Sule, Shrimati Supriya Sushant, Dr. Rajan Swamy, Shri Janardhana Swaraj, Shrimati Sushma Tagore, Shri Manicka Tamta, Shri Pradeep Tandon, Shri Lalji Tandon, Shrimati Annu Tanwar, Shri Ashok Taviad, Dr. Prabha Kishor Taware, Shri Suresh Kashinath Tewari, Shri Manish Thamaraiselvan, Shri R. Thambidurai, Dr. M. Tharoor, Dr. Shashi Thirumaavalavan, Shri Thol Thomas, Prof. K.V. Thomas, Shri P.T. Tirath, Shrimati Krishna Tirkey, Shri Manohar Tomar, Shri Narendra Singh Toppo, Shri Joseph Tudu, Shri Laxman Udasi, Shri Shivkumar Upadhyay, Shrimati Seema Vardhan, Shri Harsh Vasava, Shri Mansukhbhai D. Venugopal, Dr. P. Venugopal, Shri D. Verma, Shri Sajjan Viswanathan, Shri P. Vivekanand, Dr. G. Vundavalli, Shri Aruna Kumar Vyas, Dr. Girija Wakchaure, Shri Bhausaheb Rajaram Wasnik, Shri Mukul Yadav, Prof. Ranjan Prasad Yadav, Shri Arun Yadav, Shri Dinesh Chandra Yadav, Shri Hukmadeo Narayan Yadav, Shri Madhusudan Yadav, Shri Sharad MDAM SPEAKER: Subject to correction*, the result of the Division is:

Ayes: 390 Noes: Nil The motion is carried by a majority of the total membership of the House and by a majority of not less than two-thirds of the members present and voting. The motion was adopted. Clause 1, as amended, was added to the Bill. Enacting Formula Amendment made:

Page 1, line 1,— for “Sixtieth” substitute“Sixty-second”. (1) (Shri Sharad Pawar) MADAM SPEAKER: The question is: “That the Enacting Formula, as amended, stand part of the Bill.” The motion was adopted. The Enacting Formula, as amended, was added to the Bill. The Long Title was added to the Bill. SHRI SHARAD PAWAR: I beg to move: “That the Bill, as amended, be passed.” MADAM SPEAKER: The Lobbies have already been cleared. The question is:

“That the Bill, as amended, be passed.” The Lok Sabha divided:

DIVISION NO. 6 12.01 hrs. AYES Aaron Rashid, Shri J.M. Acharia, Shri Basu Deb Adhi Sankar, Shri Aditya Nath, Yogi Adsul, Shri Anandrao Advani, Shri L.K. Agrawal, Shri Rajendra Ahamed, Shri E. Ahir, Shri Hansraj G. Ahmed, Shri Sultan Ajmal, Shri Badruddin Alagiri, Shri S. Amlabe, Shri Narayan Singh Anandan, Shri M. Ananth Kumar, Shri Angadi, Shri Suresh Antony, Shri Anto Argal, Shri Ashok Awale, Shri Jaywant Gangaram Azad, Shri Kirti Azharuddin, Mohammed Baalu, Shri T.R. ‘Baba’, Shri K.C. Singh Babar, Shri Gajanan D. Babbar, Shri Raj Badal, Shrimati Harsimrat Kaur Baghel, Shrimati Sarika Devendra Singh Bahuguna, Shri Vijay Bairwa, Shri Khiladi Lal Bais, Shri Ramesh Baite, Shri Thangso Baitha, Shri Kameshwar Bajwa, Shri Pratap Singh *Bakshi, Shri Subrata Bandyopadhyay, Shri Sudip Banerjee, Shri Ambica Banerjee, Shri Kalyan Bansal, Shri Pawan Kumar Bapiraju , Shri K. Basavaraj, Shri G. S. Basheer, Shri Mohammed E.T. *Baske, Shri Pulin Bihari Bauri, Shrimati Susmita Beg, Dr. Mirza Mehboob Besra, Shri Devidhan Bhadana, Shri Avtar Singh Bhagat, Shri Sudarshan Bhagora, Shri Tara Chand Bhaiya, Shri Shivraj Bhujbal, Shri Sameer Bhuria, Shri Kanti Lal Biju, Shri P.K. Bishnoi, Shri Kuldeep Bundela, Shri Jitendra Singh Bwiswmuthiary, Shri Sansuma Khunggur Chacko, Shri P.C. Chang, Shri C.M. Chakravarty, Shrimati Bijoya Chaudhary, Dr. Tushar Chaudhary, Shri Arvind Kumar Chaudhary, Shri Jayant Chauhan, Shri Dara Singh Chauhan, Shri Mahendrasinh P. Chauhan, Shri Prabhatsinh P. Chavan, Shri Harishchandra Chidambaram, Shri P. Chinta Mohan, Dr. Chitthan, Shri N.S.V. Choudhary, Shri Bhudeo Choudhary, Shri Harish Choudhary, Shri Nikhil Kumar Choudhry, Shrimati Shruti Chowdhary, Shrimati Santosh Chowdhury, Shri Adhir ‘Commando’, Shri Kamal Kishor Das, Shri Bhakta Charan Das, Shri Ram Sundar Dasmunsi, Shrimati Deepa Dastidar, Dr. Kakoli Ghosh De, Dr. Ratna Deka, Shri Ramen Deora, Shri Milind Deshmukh, Shri K.D. Devi, Shrimati Ashwamedh Devi, Shrimati Rama Devegowda, Shri H.D. Dhanapalan, Shri K. P. Dhotre, Shri Sanjay Dhruvanarayana, Shri R. Dhurve, Shrimati Jyoti Dias, Shri Charles Dikshit, Shri Sandeep Dome, Dr. Ram Chandra Dubey, Shri Nishikant Dudhgaonkar, Shri Ganeshrao Nagorao Dutt, Shrimati Priya Elangovan, Shri T.K.S. Engti, Shri Biren Singh Ering, Shri Ninong Gadhvi, Shri Mukesh Bhairavdanji Gaikwad, Shri Eknath Mahadeo Gandhi, Shri Dilipkumar Mansukhlal Gandhi, Shrimati Maneka Gandhi, Shrimati Sonia Gandhiselvan, Shri S. Gavit, Shri Manikrao Hodlya Gawali, Shrimati Bhavana Patil Geete, Shri Anant Gangaram Ghatowar, Shri Paban Singh Gogoi, Shri Dip Gohain, Shri Rajen Gouda, Shri Shivarama Guddu, Shri Premchand Gulshan, Shrimati Paramjit Kaur Haldar, Dr. Sucharu Ranjan Haque, Shri Mohd. Asrarul *Haque, Sk. Saidul Hari, Shri Sabbam Hassan, Dr. Monazir Hossain, Shri Abdul Mannan Hussain, Shri Ismail Jadhao, Shri Prataprao Ganpatrao Jadhav, Shri Baliram Jagannath, Dr. Manda Jagathrakshakan, Dr. S. Jahan, Shrimati Kaisar Jain, Shri Pradeep Jaiswal, Dr. Sanjay Jaiswal, Shri Gorakh Prasad Jaiswal, Shri Shriprakash Jakhar, Shri Badri Ram Jardosh, Shrimati Darshana Jat, Shrimati Poonam Veljibhai Jatua, Shri Choudhury Mohan Jawale, Shri Haribhau Jena, Shri Mohan Jena, Shri Srikant Jeyadurai, Shri S. R. Jhansi Lakshmi, Shrimati Botcha Jigajinagi, Shri Ramesh Jindal, Shri Naveen Joshi, Dr. C.P. Joshi, Dr. Murli Manohar Joshi, Shri Kailash Joshi, Shri Mahesh Joshi, Shri Pralhad Judev, Shri Dilip Singh Kachhadia, Shri Naranbhai Karwaria, Shri Kapil Muni Kashyap, Shri Virender Kaswan, Shri Ram Singh Kataria, Shri Lalchand Kateel, Shri Nalin Kumar Kaur, Shrimati Preneet Kaypee, Shri Mohinder Singh Khaire, Shri Chandrakant Khan, Shri Hassan Khandela, Shri Mahadeo Singh Kharge, Shri Mallikarjun Khatri, Dr. Nirmal Khursheed, Shri Salman Killi, Dr. Kruparani Kowase, Shri Marotrao Sainuji Krishnasswamy, Shri M. Kumar, Shri Kaushalendra Kumar, Shri P. Kumar, Shri Ramesh Kumar, Shri Virendra Kumar, Shri Vishwa Mohan Kumari, Shrimati Chandresh Kumari, Shrimati Putul Kurup, Shri N. Peethambara Laguri, Shri Yashbant Lakshmi, Shrimati Panabaka Lalu Prasad, Shri Lingam, Shri P. Madam, Shri Vikrambhai Arjanbhai Mahajan, Shrimati Sumitra Mahant, Dr. Charan Das Maharaj, Shri Satpal Mahato, Shri Baidyanath Prasad *Mahato, Shri Narahari Mahtab, Shri Bhartruhari Majhi, Shri Pradeep Maken, Shri Ajay Malik, Shri Sakti Mohan Mani, Shri Jose K. Manjhi, Shri Hari Maran, Shri Dayanidhi Masram, Shri Basori Singh Mcleod, Shrimati Ingrid Meena, Shri Namo Narain Meena, Shri Raghuvir Singh Meghe, Shri Datta Meghwal, Shri Arjun Ram Meghwal, Shri Bharat Ram Meinya, Dr. Thokchom Mirdha, Dr. Jyoti Mishra, Shri Govind Prasad Mishra, Shri Mahabal Mitra, Shri Somen Moily, Shri M. Veerappa Mukherjee, Shri Pranab Munda, Shri Karia Muttemwar, Shri Vilas Naik, Dr. Sanjeev Ganesh Naik, Shri P. Balram Naik, Shri Shripad Yesso Namdhari, Shri Inder Singh Napoleon, Shri D. Narah, Shrimati Ranee Narayanrao, Shri Sonawane Pratap Narayanasamy, Shri V. Naskar, Shri Gobinda Chandra Natarajan, Shri P.R. Natrajan, Kumari Meenakshi Nirupam, Shri Sanjay Nishad, Capt. Jai Narain Prasad Noor, Kumari Mausam Ola, Shri Sis Ram Owaisi, Shri Asaduddin Pal, Shri Jagdambika Pal, Shri Rajaram Pala, Shri Vincent H. Panda, Shri Prabodh Pandey, Dr. Vinay Kumar Pandey, Kumari Saroj Pandey, Shri Gorakhnath Pandey, Shri Rakesh Pandey, Shri Ravindra Kumar Pangi, Shri Jayaram Paranjpe, Shri Anand Prakash Paswan, Shri Kamlesh Patel, Shri Devji M. Patel, Shri Kishanbhai V. Patel, Shri Lalubhai Babubhai Patel, Shri Praful Patel, Shri Somabhai Gandalal Koli Patel, Shrimati Jayshreeben Pathak, Shri Harin Patil, Dr. Padmasinha Bajirao Patil, Shri A.T. Nana Patil, Shri C.R. Patil, Shri Sanjay Dina Patil, Shri Pratik Patle, Shrimati Kamla Devi Paul, Shri Tapas Pawar, Shri Sharad Potai, Shri Sohan Prabhakar, Shri Ponnam Pradhan, Shri Amarnath Pradhan, Shri Nityananda Punia, Shri P. L. Purandeswari, Shrimati D. Purkayastha, Shri Kabindra Raghavan, Shri M.K. Raghavendra, Shri B.Y. Rahman, Shri Abdul Rai, Shri Prem Das Rajagopal, Shri L. Rajbhar, Shri Ramashankar Rajendran, Shri C. Rajesh, Shri M.B. Raju, Shri M.M. Pallam Rajukhedi, Shri Gajendra Singh Ram, Shri Purnmasi Ramachandran, Shri Mullappally Ramasubbu, Shri S.S. Ramshankar, Prof. Rana, Shri Jagdish Singh Rana, Shri Rajendrasinh Rane, Shri Nilesh Narayan Rao, Dr. K.S. Rao, Shri K. Narayan Rao, Shri Nama Nageswara Rao, Shri Rayapati Sambasiva Rathod, Shri Ramesh Rathwa, Shri Ramsinh Rawat, Shri Ashok Kumar Rawat, Shri Harish Ray, Shri Bishnu Pada Ray, Shri Rudramadhab Reddy, Shri Anantha Venkatarami Reddy, Shri K.J.S.P. Reddy, Shri M. Venugopala Reddy, Shri M. Sreenivasulu Reddy, Shri S. Jaipal Reddy, Shri S.P.Y. Roy, Prof. Saugata Roy, Shri Mahendra Kumar Roy, Shrimati Shatabdi Sahay, Shri Subodh Kant Sahu, Shri Chandu Lal Sai, Shri Vishnu Dev Sai Prathap, Shri A. Sampath, Shri A. Sangma, Kumari Agatha Sanjoy, Shri Takam Sardinha, Shri Francisco Cosme Sayeed, Shri Hamdullah Scindia, Shri Jyotiraditya M. Scindia, Shrimati Yashodhara Raje Selja, Kumari Semmalai, Shri S. Sethi, Shri Arjun Charan Shanavas, Shri M.I. Shariq, Shri S.D. Sharma, Shri Jagdish Sharma, Shri Madan Lal Shekhawat, Shri Gopal Singh Shetkar, Shri Suresh Kumar Shinde, Shri Sushilkumar Shivaji, Shri Adhalrao Patil Shivkumar, Shri K. alias J.K. Ritheesh Shukla, Shri Balkrishna Khanderao Sibal, Shri Kapil Siddeshwara, Shri G.M. Singh, Chaudhary Lal Singh, Dr. Bhola Singh, Dr. Raghuvansh Prasad Singh, Dr. Sanjay Singh, Rao Inderjit Singh, Shri Ajit Singh, Shri Bhoopendra Singh, Shri Dushyant Singh, Shri Ganesh Singh, Shri Ijyaraj Singh, Shri Jagdanand Singh, Shri Jaswant Singh, Shri Jitendra Singh, Shri Murari Lal Singh, Shri N. Dharam Singh, Shri Pashupati Nath Singh, Shri Pradeep Kumar Singh, Shri R.P.N. Singh, Shri Radha Mohan Singh, Shri Rajiv Ranjan Singh alias Lalan Singh, Shri Rajnath Singh, Shri Rakesh Singh, Shri Sukhdev Singh, Shri Sushil Kumar Singh, Shri Uday Singh, Shri Uday Pratap Singh, Shri Vijay Bahadur Singh, Shri Virbhadra Singh, Shrimati Meena Singh, Shrimati Rajesh Nandini Singla, Shri Vijay Inder Sinha, Shri Yashwant Siricilla, Shri Rajaiah Sivaprasad, Dr. N. Solanki, Dr. Kirit Premjibhai Solanki, Shri Bharatsinh Solanki, Shri Makansingh Sugavanam, Shri E.G. Suklabaidya, Shri Lalit Mohan Sule, Shrimati Supriya Swamy, Shri Janardhana Swaraj, Shrimati Sushma Tagore, Shri Manicka Tamta, Shri Pradeep Tandon, Shri Lalji Tandon, Shrimati Annu Tanwar, Shri Ashok Taviad, Dr. Prabha Kishor Taware, Shri Suresh Kashinath Tewari, Shri Manish Thamaraiselvan, Shri R. Thambidurai, Dr. M. Tharoor, Dr. Shashi Thirumaavalavan, Shri Thol Thomas, Prof. K.V. Thomas, Shri P.T. Tirath, Shrimati Krishna Tirkey, Shri Manohar Tiwari , Shri Bhisma Shankar alias Kushal Tomar, Shri Narendra Singh Toppo, Shri Joseph Tudu, Shri Laxman Udasi, Shri Shivkumar Upadhyay, Shrimati Seema Vardhan, Shri Harsh Vasava, Shri Mansukhbhai D. Venugopal, Dr. P. Venugopal, Shri D. Verma, Shri Sajjan Viswanathan, Shri P. Vivekanand, Dr. G. Vundavalli, Shri Aruna Kumar Vyas, Dr. Girija Wakchaure, Shri Bhausaheb Rajaram Wasnik, Shri Mukul Yadav, Prof. Ranjan Prasad Yadav, Shri Arun Yadav, Shri Dinesh Chandra Yadav, Shri Hukmadeo Narayan Yadav, Shri Madhusudan Yadav, Shri Sharad NOES Majumdar, Shri Prasanta Kumar MADAM SPEAKER: Subject to correction*, the result of the Division is: Ayes: 394 Noes: 001 The motion is carried by a majority of the total membership of the House and by a majority of not less than two-thirds of the members present and voting. The Bill, as amended, is passed by the requisite majority, in accordance with the provisions of article 368 of the Constitution. Hon. Members, since a new clause 1A has been added to the Bill, it may be renumbered as clause 2 and the subsequent clauses may also be reserialised accordingly. The Lobbies may be opened.

MADAM SPEAKER: We shall now take up the ‘Zero Hour’. Shri Lalu Prasad to speak.

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Lok Sabha Debates

Discussion On The Motion For Consideration Of The Constitution (One Hundred And ... on 22 December, 2011