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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Karnataka - Subsection

Section 7A(1)(d) in Karnataka Universities of Agricultural Sciences Act, 1963

(d)any teacher or other employee of the University of Agricultural Sciences, Bangalore who desires to get transferred to the University of Agricultural Science, Dharwad may within ninety days or within such further period not exceeding six months as the State Government may by order direct, from the date of commencement of the Amendment Act, apply to the State Government for transfer to the University of Agricultural Sciences, Dharwad and decision of the State Government thereon shall be final;