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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(2)(d) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(d)The licensing of plumbers and fitters and for compulsory employment of licenced plumbers and fitters the terms and conditions of such licences and the suspension or cancellation thereof.