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State of Andhra Pradesh - Section

Section 54 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

54. Inspection book to be maintained.

- An inspection book inform I-1 with machine numbered pages shall be kept in the shop for the use of the inspecting officers, and the Licensee shall be responsible for the safe custody of it. The inspection book shall be the property of the Government and shall be handed over to the Prohibition & Excise officer concerned on expiry of the licence period.