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Union of India - Section

Section 29 in The Railway (Notices of and Inquiries Into Accidents) Rules, 1998

29. Repeal and saving.

(1)The Railway (Notices of and Inquiries into Accidents) Rules, 1973, are hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the rules hereby repealed shall be deemed to have been done or taken under corresponding provisions of these rules.