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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(c) in The Gujarat University Act, 1949

(c)subject to the control of the [State] [This word was substituted for the word 'Provincial' by Gujarat 6 of 1973, section 2 (1).] Government to make such financial arrangements as may be necessary to enable this Act or any part thereof to be brought into force,