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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Meghalaya - Subsection

Section 44(1)(a) in The Meghalaya Co-operative Societies Act, 2015

(a)to any person other than a member except with the general or special sanction of the Registrar ; provided that a loan may be given to a depositor of the society out of the security of his deposit; or