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[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)there are vacancies in the branch to which transfer is desired, and the training of the applicant for the new branch can be arranged;