Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(4) in Management and Preservation of Properties of Religious Institutions Rules (4)The tenderers shall have free access to contract documents.] [Substituted by G. O. Ms. No. 275, C. T. & R. E., dated the 16th July 1997.]
