Section 57(2)(c) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

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State of Chattisgarh - Subsection

Section 57(2)(c) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(c)any contract entered into by the Jawaharlal Nehru Krishi Vishwavidyalaya in respect of the college or research station, as the case may be, shall be deemed to be contract entered into by the University.

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State of Chattisgarh - Subsection

Section 57(2)(c) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987