Section 4(a) in THE PRISONS (UTTAR PRADESH AMENDMENT) ACT, 2020
(a)the words "wireless communication device" shall include mobile phone, wi-fi, Bluetooth, near field communication (NFC), tablet, personal computer, computer, laptop, palmtop used for the communictions like verbal, non-verbal, internet, general packet radio service (GPRS), e-mail, short message service (SMS), multimedia message service (MMS) or any such equipment such as mobile sim (Subscriber Identification Module or Chip etc.)
