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State of Punjab - Section

Section 3 in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

3. Number and character of posts.

- The Service shall comprise the posts specified in Appendix 'A':Provided that nothing in these rules shall affect the inherent right of the Board to add to or reduce the number of such posts or to create new posts with different designations and scales of pay either permanently or temporarily with the prior approval of the Government.