Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247] [Entire Act] State of Nagaland - Subsection Section 247(2) in Nagaland Municipal Act, 2001 (2)For the purpose of flushing, cleansing and emptying the said rains the Municipality may, construct or set up such reservoirs, sluices, machines and other works, as it may, from time to time, determine.
