Allahabad High Court
Rishi Pal Singh vs Additional District Judge Meerut And ... on 5 July, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- MATTERS UNDER ARTICLE 227 No. - 232 of 2010 Petitioner :- Rishi Pal Singh Respondent :- Additional District Judge Meerut And Others Petitioner Counsel :- V.C. Dixit Hon'ble Krishna Murari J.
After the matter was heard for some time, learned counsel for the petitioner made a prayer to dismiss the writ petition as not pressed. Prayer made is allowed.
Writ petition stands dismissed as not pressed. Order Date :- 5.7.2010 Dcs