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[Cites 0, Cited by 0] [Section 102(4)] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(4)(iii) in The Central Motor Vehicles Rules, 1989

(iii)at least two direction indicators of amber colour shall be fitted, which are illuminated to indicate intention to turn by a light and the minimum illuminated area of each indicator shall be 60 sq.cm.]