Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 133 in Tripura Excise Rules, 1962 133. Altered or false entry in brewing book. - The brewer shall not cancel, obliterate or alter any entry or make any entry which is untrue in any particular.
