Section 224C(5)(iii) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 224C(5)] [Section 224C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 224C(5)(iii) in The U.P. Municipalities Act, 1916

(iii)the book value of all stores, including spare parts taken over and in the case of used stores and spare parts, if taken over, such sum as may be decided upon by the Special Officer;

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State of Uttar Pradesh - Subsection

Section 224C(5)(iii) in The U.P. Municipalities Act, 1916