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Jharkhand High Court

M/S Durgapur Ceramics & Alloys Pvt. Ltd vs The Goods And Services Tax Network & ... on 7 January, 2021

Author: Aparesh Kumar Singh

Bench: Aparesh Kumar Singh, Anubha Rawat Choudhary

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(T) No. 2564 of 2020
            M/s Durgapur Ceramics & Alloys Pvt. Ltd. --         Petitioner
                                            Versus
            The Goods and Services Tax Network & others....       Respondents
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CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mrs. Justice Anubha Rawat Choudhary Through Video Conferencing

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For the Petitioner : Ms. Rakhi Sharma, Advocate For the State : Mrs. Darshana Poddar Mishra, A.A.G-I For the CGST : Mr. P.A.S. Pati, Advocate

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04/07.01.2021 Ms. Rakhi Sharma, learned counsel for the petitioner prays for and is allowed 2 weeks' time to remove the surviving defects:

1. Address of respondent no. 1, 2 and 4 may be mentioned with P.O. P.S.
3. Fresh copy or typed copy of page no. 72,73,75,76,81,87,88,93 may be given.
4. Typed copy of page no. 101 may be given.

Let the name of Mr. P.A.S. Pati, learned counsel appear as counsel for CGST in place of erstwhile counsel Mr. Ratnesh Kumar in the cause-list henceforth.

(Aparesh Kumar Singh, J.) (Anubha Rawat Choudhary, J.) Jk