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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Odisha - Subsection

Section 107(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)No person shall occupy or allow any other person to occupy any part of the multi-storied building for any purpose until such building or any part of it, as the case may be, is granted occupancy certificate by the Authority.