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State of Madhya Pradesh - Section

Section 63 in The M.P. Shops and Establishments Act, 1958

63. [ Provisions of the Workmen's Compensation Act, to apply mutatis mutandis. [Substituted by M.P. Act No. 19 of 1967.]

- The provisions of the Workmen's Compensation Act, 1923 (VIII of 1923) and of rules made thereunder shall mutatis mutandis, apply to every' employee of an establishment]