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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(a) in The West Bengal Evacuee Property Act, 1951

(a)take such measures as he considers necessary or expedient for the purposes of protecting and preserving such property and do such acts and incur such expenses as may be necessary or incidental for such purposes;