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[Cites 0, Cited by 0] [Section 3D(8)] [Section 3D] [Entire Act]

State of Maharashtra - Subsection

Section 3D(8)(H) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(H)[ for sub-section (10),the following sub-section shall be substituted, namely:- [Substituted by Maharashtra Act No. 38 of 2018, dated 26.4.2018]